ITAT Jaipur Bench
7,649 judgments
RAJASTHAN SHIKSHA SANKUL BHAWAN SAMITI,JAIPUR vs INCOME TAX OFFICER WARD 6(1), JAIPUR
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
PUSHPA JAIPURIA FOUNDATION,JAIPUR vs CIT (EXEMPTION), JAIPUR, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
MAHESH KUMAR ,RAJGARH ALWAR vs PR. CIT CENTRAL JAIPUR , JAIPUR
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
ACIT, CENTRAL CIRCLE-2, JAIPUR, JAIPUR vs CHANDRA MOHAN BADAYA, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
ACIT, CENTRAL CIRCLE-2, JAIPUR, JAIPUR vs CHANDRA MOHAN BADAYA, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
ACIT, CENTRAL CIRCLE-2, JAIPUR, JAIPUR vs CHANDRA MOHAN BADAYA, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
ACIT, CC-2, JAIPUR, INCOME TAX DEPARTMENT vs CHANDRA MOHAN BADAYA, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, vk;dj vihy la-@ITA. Nos. 404 & 421 to 423/JP/2024 fu/kZkj.k o"kZ@Assessment Years : 2014-15 to 2017-18 Chandra Mohan Badaya 178, Surya Nagar, Taron Ki Koot, Jaipur cuke Vs. DCIT, Central Circle-2, Jaipur LFkk;h y s[kk la-@thvkbZvkj la-@PAN/GIR No.: AEPPB 8451 D vihykFkh Z@Appellant izR;FkhZ@Respondent vk;dj vihy la-@ITA. Nos. 427, 462 to 464/JP/2024 fu/kZkj.k o"kZ@Assessment Years : 2014-15 to 2017-18 ACIT, Central Circ
CHANDRA MOHAN BADAYA,JAIPUR vs DCIT, CENTRAL CIRCLE-2, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
CHANDRA MOHAN BADAYA,JAIPUR vs DCIT, CENTRAL CIRCLE-2, JAIPUR
CHANDRA MOHAN BADAYA,JAIPUR vs DCIT, CENTRAL CIRCLE-2, JAIPUR
CHANDRA MOHAN BADAYA,JAIPUR vs DCIT, CENTRAL CIRCEL -2, JAIPUR
GANGA VISION SANSTHAN,BARAN vs ITO WARD, BARAN, BARAN
BELA JAIN,SAWAI MADHOPUR vs ITO, SAWAI MADHOPUR
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
SHAMBHU DAYAL,KOTA vs ITO, WARD -2(2), KOTA
DR. S. SEETHA LAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SH. SURENDRA KUMAR PATNI,JAIPUR vs ACIT, CIRCLE-2, JAIPUR, JAIPUR
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
MAHAVIR JAIPURIA MEDICAL FOUNDATION,JAIPUR vs CIT (EXEMPTION), JAIPUR, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
MAHAVIR JAIPURIA FOUNDATION,JAIPUR vs CIT (EXEMPTION), JAIPUR, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
NIKHAAR FASHIONS,JAIPUR vs ACIT, CIRCLE-2, JAIPUR, JAIPUR
COMMUNITY FOR THE ADVANCEMENT OF EDUCATION AND RESEARCH WORK,JAIPUR vs CIT EXEMPTION, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
AMRITAM PRASADAM FOUNDATION,JAIPUR vs CIT (E), JAIPUR, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
