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ITAT Jaipur Bench

7,649 judgments

RAGHAV COMMODITIES,JAIPUR vs ITO WARD 6(2), JAIPUR

ITA 943/JPR/2024[2015-2016]Status: Disposed29/11/2024AY 2015-2016

DR. S. SEETHALAKSHMI (Judicial Member)

SHRI PREM INDUSTRIES,BHARATPUR vs INCOME TAX OFFICER WARD-1, BHARATPUR

ITA 877/JPR/2024[2018-19]Status: Disposed29/11/2024AY 2018-19

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

SHREE NAND GOPAL GAUSHALA SAMITTEE AJRONDA BARAN,BARAN vs ITO WARD BARAN, BARAN

ITA 832/JPR/2024[NA]Status: Disposed29/11/2024

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

GREETING HANDS FOR ABANDONED RESCUES TRUST,AJMER vs ITO WARD -2(1), AJMER

ITA 828/JPR/2024[NA]Status: Disposed29/11/2024

DR. S. SEETHALAKSHMI (Judicial Member)

GREETING HANDS FOR ABANDONED RESCUES TRUST,AJMER vs ITO WARD -2(1), AJMER

ITA 827/JPR/2024[NA]Status: Disposed29/11/2024

GREETING HANDS FOR ABANDONED RESCUES TRUST,AJMER vs ITO WARD - 2(1), AJMER

ITA 826/JPR/2024[NA]Status: Disposed29/11/2024

GREETING HANDS FOR ABANDONED RESCUES TRUST ,AJMER vs ITO WARD - 2(1), AJMER

ITA 825/JPR/2024[NA]Status: Disposed29/11/2024

ASHOK SHARMA,KOTA vs DY. COMMISSIONER OF INCOME TAX CIRCLE-2 - KOTA, KOTA

ITA 359/JPR/2024[2014-2015]Status: Disposed29/11/2024AY 2014-2015

RAKESH KUMAR SINGRODIA,MUKUNDGARH MANDI, JHUNJHUNU vs ITO, WD 1, JHUNJHUNU, RAJASTHAN

ITA 1168/JPR/2024[2018-19]Status: Disposed29/11/2024AY 2018-19

DR. S. SEETHALAKSHMI (Judicial Member)

MOHAN LAL ASHOK KUMAR SARAF,JAIPUR vs DCIT CEN CIR 1, JAIPUR

ITA 879/JPR/2024[2017-2018]Status: Disposed28/11/2024AY 2017-2018

A R FOODS PRIVATE LIMITED,BHIWADI vs DCIT CENTRAL CIRCLE, ALWAR

ITA 852/JPR/2024[2017-18]Status: Disposed28/11/2024AY 2017-18

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

SH. POORAN MAL KANWAT ,JAIPUR vs DCIT, CENTRAL CIRCLE-2, JAIPUR, JAIPUR

ITA 82/JPR/2024[2013-14]Status: Disposed28/11/2024AY 2013-14

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

RAMDULARI BANSAL WELFARE SOCIETY,JAIPUR vs CIT(E), JAIPUR, JAIPUR

ITA 790/JPR/2024[NA]Status: Disposed28/11/2024

Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)

RAMDULARI BANSAL WELFARE SOCIETY,JAIPUR vs CIT(E), JAIPUR, JAIPUR

ITA 789/JPR/2024[NA]Status: Disposed28/11/2024

Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)

BSM DEVELOPERS,JAIPUR vs ITO, WARD-4(1), JAIPUR, JAIPUR

ITA 783/JPR/2024[2018-19]Status: Disposed28/11/2024AY 2018-19

Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, JAIPUR vs NARESH KUMAR GUPTA, SRIGANGANAGAR

ITA 458/JPR/2024[2014-15]Status: Disposed28/11/2024AY 2014-15

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SH. MUKUT BEHARI AGARWAL,JAIPUR vs THE DCIT, CIRCLE 1, JAIPUR

ITA 1067/JPR/2024[2015-2016]Status: Disposed28/11/2024AY 2015-2016

DR. S. SEETHA LAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

RAJASTHAN SHIKSHA SANKUL BHAWAN SAMITI,JAIPUR vs INCOME TAX OFFICER WARD 6(1), JAIPUR

ITA 1013/JPR/2024[2015-16]Status: Disposed28/11/2024AY 2015-16

RAJASTHAN SHIKSHA SANKUL BHAWAN SAMITI,JAIPUR vs INCOME TAX OFFICER, WARD 6(1), JAIPUR

ITA 1012/JPR/2024[2015-16]Status: Disposed28/11/2024AY 2015-16

RAJASTHAN SHIKSHA SANKUL BHAWAN SAMITI,JAIPUR vs INCOME TAX OFFICER WARD 6(1), JAIPUR

ITA 1011/JPR/2024[2015-16]Status: Disposed28/11/2024AY 2015-16

Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)