ITAT Jaipur Bench
7,649 judgments
GAYATRI PARIVAR TRUST,HAMIRGARH vs CIT(EXEMPTION), JAIPUR, JAIPUR
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
ECK WELFARE TRUST,IPIA vs CIT EXEMPTION, KAILASH HEIGHT
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
MENTOR FOUNDATION,JAIPUR vs CIT(EXEMPTION), JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
PUBBAJA BHUMI VIPASSANA TRUST,JAIPUR vs CIT EXEMPTION , JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
RAKSHA KHERAJANI,JODHPUR vs CIRCLE (INTL. TAX), JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
KRISHAN KUMAR, JAIPUR,JAIPUR vs ITO WARD 1(5), JAIPUR, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
STAR DEVELOPERS,JAIPUR vs ITO WARD - 1(4), JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SHEIKH NASEEM,JAIPUR vs DCIT CIRCLE-4, JAIPUR
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
DASHRATH SINGH,JAIPUR vs INCOME TAX OFFICER WARD BEHROR, BEHROD
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
RAMJI LAL,TONK vs ITO WD, , TONK
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
PREM SAMRIDDHI FOUNDATION,BUNDI vs ITO WARD, BUNDI, BUNDI
CITY MANAGERS ASSOCIATION RAJASTHAN,JAIPURA vs CIT, EXEMPTION, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE, KOTA vs BANAS BUILDERS AND DEVELOPERS LLP, JHALAWAR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA vs BANAS MINERALS PRIVATE LIMITED, JHALAWAR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
ACIT, CENTRAL CIRCLE, KOTA vs BANAS MINERALS PRIVATE LIMITED, JHALAWAR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SH. ANKIT SOMANI,JAIPUR vs ITO, WARD-6(3), JAIPUR, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
JAI CLUB,JAIPUR vs ITO, WARD-6(2) JAIPUR, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
RAKESH SATIJA,RAMGARH, ALWAR vs INCOME TAX OFFICER, ALWAR
AAS MOHAMMAD ,TIZARA vs INCOME TAX OFFICER,, WARD-BHIWADI
SARVESH KHEMKA,JAIPUR vs INCOME TAX OFFICER, NCRB BUILDING
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
