ITAT Jaipur Bench
7,649 judgments
BARMER LIGNITE MINING CO. LTD.,C-SCHEME, JAIPUR vs DCIT, CIRCLE-6, JAIPUR
DCIT, CIRCLE-6, JAIPUR, NCRB, JAIPUR vs BARMER LIGNITE MINING COMPANY LIMITED, UDYOG BHAWAN, JAIPUR
DCIT, CIRCLE-6, JAIPUR, NCRB, JAIPUR vs BARMER LIGNITE MINING COMPANY LIMITED, UDYOG BHAWAN, JAIPUR
DCIT, CIRCLE 6, JAIPUR, NCRB, JPR vs BARMER LIGNITE MINING COMPANY LIMITED, UDYOG BHAWAN JAIPUR
DCIT, CIRCLE-6 JAIPUR, NCRB, JAIPUR vs BARMER LIGNITE MINING COMPANY LIMITED, UDYOG BHAWAN, TILAK NAGAR JPR
JAIPUR RUGS COMPANY PVT LTD.,MANSAROVAR vs DCIT CIRCLE-1, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
ALOK VIJAWAT,JAIPUR vs PCIT, UDAIPUR, UDAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SH. TAIYAB KHAN,JAIPUR vs THE ASSTT. COMMISSIONER OF INCOME TAX, ALWAR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
FINOVA CAPITAL PRIVATE LIMITED,JAIPUR vs PCIT-1, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
SMT. SANTRA,ALWAR vs ITO, WARD-BHIWADI, ALWAR, ALWAR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SMT. SANTRA,ALWAR vs ITO, WARD-BHIWADI, ALWAR, ALWAR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SH. HEMRAJ MORYA,JAIPUR vs THE INCOME TAX OFFICER WARD 1(1), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
YOGESH GINNING MILL, PROP. YOGESH CHAND GUPTA,GOVINDGARH vs ACIT, CIRCLE I, ALWAR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. No. 540, 1044 & 1045/JPR/2024 fu/kZkj.k o"kZ@Assessment Years : 2018-19, 2016-17 & 2017-18 M/s Yogesh Ginning Mill Khesti Wale, Near Sitaram Mandir, Govindgarh, Alwar. cuke Vs. The ACIT, Circle-1, Alwar. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: ACIPG1584D vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri Paridhi Jain, Adv. jktLo dh vksj ls@ Revenue by : Shri Gaje
YOGESH GINNING MILL, PROP. YOGESH CHAND GUPTA,GOVINDGARH vs ACIT, ALWAR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. No. 540, 1044 & 1045/JPR/2024 fu/kZkj.k o"kZ@Assessment Years : 2018-19, 2016-17 & 2017-18 M/s Yogesh Ginning Mill Khesti Wale, Near Sitaram Mandir, Govindgarh, Alwar. cuke Vs. The ACIT, Circle-1, Alwar. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: ACIPG1584D vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri Paridhi Jain, Adv. jktLo dh vksj ls@ Revenue by : Shri Gaje
YOGESH CHAND GUPTA,ALWAR vs ACIT, ALWAR
SHRIKANT JOSHI,JAIPUR vs ITO, WARD 1(1), JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
GLOBAL INSTITUTE OF TECHNOLOGY SOCIETY,JAIPUR vs DCIT-CIRCLE-EXEMPTION, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
FINESSE JEWELS PRIVATE LIMITED ,JAIPUR vs DEPUTY COMMISSIONER OF INCOME, CIRCLE 1, JPR, JAIPUR
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
MANTHAN FOUNDATION CHARITABLE TRUST,ALWAR vs CIT EXEMPTION, JAIPUR
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
GAYATRI PARIVAR TRUST,HAMIRGARH vs CIT(EXEMPTION), JAIPUR, JAIPUR
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
