ITAT Jaipur Bench
7,647 judgments
DASHRATH KUMAR SHARMA, JPR ,JAIPUR vs ITO WD 7(4), JPR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकर अपील सं./ITA No. 647/JP/2024 निर्धारण वर्ष / Assessment Year : 2014-15 Shri Dashrath Kumar Sharma 73, Pancholiya Ka Mohalla, Kanota, Jaipur – 303 012 बनाम The ITO Vs. Ward 7(4) Jaipur प्रत्यर्थी / Respondent स्थायी लेखा सं./ जीआईआर सं./PAN/GIR No.: EAJPS 0594A अपीलार्थी / Appellant निर्धारिती की ओर से / Assessee by : Shri Mahendra Gargieya, Advocate & राजस्व की ओर से / Revenue by Shri Hemang Gargieya, Advocate :
VIMAL KUMAR GARG,JAIPUR vs ITO WD 4(3), JPR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
RAJASTHAN EX SERVICE MEN WELFARE CORP SOCIETY LIMITED,SUKH NIWAS, BANI PARK, JAIPUR vs INCOME TAX OFFICER WARD 1(2), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
BANSAL OIL MILL LTD.,JAIPUR vs ACIT, CIRCLE-4, JAIPUR, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
LATE SH. BANSIDHAR MEHTA THROUGH LEGAL HEIR MOHAN MEHTA,KOTA vs ITO, WARD-1(3), KOTA, KOTA
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
CHANDRA PRAKASH JAIN,JAIPUR vs CIRCLE 1, JPR, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
M/S KUBER AGRICOM INDIA PVT. LTD.,KOTA vs ITO, WARD-2(1), KOTA, KOTA
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
LUNKARANJI BAID CHARITABLE TRUST,JAIPUR vs CIT (EXEMPTION), JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
LUNKARANJI BAID CHARITABLE TRUST,JAIPUR vs CIT (EXEMPTION), JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
RADHEY SHYAM AGARWAL (DECEASED) THROUGH LEGAL HEIR GAURAV AGARWAL,JAIPUR vs ITO, WARD 7(1), JAIPUR, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
RAMESHWAR CHOPRA,AMER JAIPUR vs INCOME TAX OFFICER WARD 7(4), JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SH. VIKESH KUMAR,HARYANA vs ITO, WARD-1(2), ALWAR, ALWAR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
STATE BANK OF INDIA,JAIPUR vs JOINT COMMISSIONER OF INCOME TAX, CIRCLE-TDS , JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
KRISHNARAJ SINGH HUF ,JAIPUR vs ITO-WD-6(2), JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
DEVI DUTT AGARWAL,JAIPUR vs ASSESSMENT UNIT, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
INCOME TAX OFFICER, WARD-1, JHUNJHUNU, JHUNJHUNU vs SUNITA DADA, PILANI, JHUNJHUNU
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SHREE AURO IRON LIMITED ,JAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX-I, JAIPUR
RAM SWAROOP BALAI,JAIPUR vs DCIT, CIRCLE -7, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
ACIT, NCR BUILDING, JAIPUR vs HANS RAJ AGARWAL, VIDHYADHAR NAGAR JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SARTHAK MEMORIAL CHARITABLE TRUST, JAIPUR,JAIPUR vs CIT EXMEPTION, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
