LUNKARANJI BAID CHARITABLE TRUST,JAIPUR vs. CIT (EXEMPTION), JAIPUR

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ITA 1477/JPR/2024Status: DisposedITAT Jaipur13 March 2025AY 2023-24Bench: SHRI SANDEEP GOSAIN (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)1 pages

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Income Tax Appellate Tribunal, JAIPUR BENCH “A”, JAIPUR

Before: SHRI SANDEEP GOSAIN & SHRI GAGAN GOYAL

For Appellant: Mr. Anoop Bhatia, CA, Ld. AR
For Respondent: Mr. Arvind Kumar, CIT, Ld. DR
Hearing: 07/02/2025Pronounced: 13/03/2025

These two appeals by the assessee are directed against the order of CIT (E), Jaipur dated 22.03.2024 passed 12AB (1) (b) (ii) (B) and 80G (5) of the Income Tax Act, 1961 (in short ‘the Act’). the assessee has raised the following grounds of appeal: -

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