ITAT Jaipur Bench
7,647 judgments
ACIT, CIRCLE-6, JAIPUR, JAIPUR vs ALOK KUMAR JAIN, JAIPUR
ALOK KUMAR JAIN ,PEARL PLEASURE vs ACIT CIR-6, JAIPUR, NEW CERNTRAL REVENUE BUILDING, BHAGWAN DASS ROAD, JAIPUR, RAJASTHAN,
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SHIV SHANKER GOYAL CHARITABLE TRUST,AJMER vs CIT EXEMPTION, JAIPUR
GYAN CHAND KHANDELWAL,JAIPUR vs ADDLJCIT(A)-8 DELHI, DELHI
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
RADHA DEVI SHARMA,DAUSA vs INCOME TAX OFFICER, DAUSA
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
ASHABE SUFFAH CHARITABLE TRUST,JAIPUR vs CIT(EXEMPTION)-JAIPUR, JAIPUR
K B S ENTERPRISES,JAIPUR vs ACIT (CIRCLE-6), JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
ABDUAL VAHID KHAN,KOTA vs ITO, WARD-2(2), KOTA
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
PARSHAVNATH ASSOCIATES, KOTA,KOTA vs ACIT/DCIT,CENTRAL CIRCLE, KOTA, KOTA
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
PARSHWANATH BUILDESTATE PRIVATE LIMITED, KOTA,KOTA vs ACIT/DCIT,CENTRAL CIRCLE, KOTA, KOTA
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
JAISINGH YADAV ,JAIPUR vs ACIT-CENTRAL CIRCLE-3, JAIPUR, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
GOPAL LAL YADAV,JAIPUR vs ACIT-CENTRAL CIRCLE-3, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SHRIVINAYAK SAMANVAY BUILDESTATES LLP,JAIPUR vs ITO WARD 1(3), JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
ASHOK KUMAR JAIN,KOTA vs ITO WD-2(1), KOTA, KOTA
AMIT KUMAR VIJAY,JAIPUR vs ITO, WARD-6(4), JAIPUR, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
AMIT KUMAR VIJAY,JAIPUR vs ITO, WARD-6(4), JAIPUR, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
RIDHIRAJ BUILDERS,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6, NCRB, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SYAANI LEGAL HEIR LATE NARAYAN JAT,JAIPUR vs ITO WARD 7(2), JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
RAYS POWER EXPERTS PRIVATE LIMITED,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SUCHITA BHATIA,JAIPUR vs DCIT CIR-6, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)