ITAT Jaipur Bench
7,647 judgments
RAJESH,BHARATPUR, RAJASTHAN vs ITO, WD 1, BHARATPUR, BHARATPUR, RAJASTHAN
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
RAJESH,RAJASTHAN vs ITO, WD 1, BHARATPUR, BHARATPUR, RAJASTHAN
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SUMIT SETHI,JAIPUR vs ADIT, CPC/DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SUMIT SETHI,JAIPUR vs ADIT, CPC/DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
AMIT PRODUCTS, TONK,NEWAI, TONK vs RJN-W-(107)(5), TONK
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
MAHENDRA SHARMA,JAIPUR vs ITO, WARD-3(1), JAIPUR
SMT. RENU SEHGAL,JAIPUR vs DCIT, CENTRAL CIRCLE-3, JAIPUR, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SMT. RENU SEHGAL,JAIPUR vs DCIT, CENTRAL CIRCLE-3, JAIPUR, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SMT. RENU SEHGAL,JAIPUR vs DCIT, CENTRAL CIRCLE-3, JAIPUR, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SMT. RENU SEHGAL,JAIPUR vs DCIT, CENTRAL CIRCLE-3, JAIPUR, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SMT. RENU SEHGAL,JAIPUR vs DCIT, CENTRAL CIRCLE-3, JAIPUR, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
FIVE STAR IMPEX,JAIPUR vs ITO WD 4(2), JPR, JAIPUR
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
PINKY VASWANI,AJMER vs ITO, WD-1(2), AJMER
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
SHRI SHYAM PANCHAYTI VISHRAM BHAWAN,SIKAR vs CIT(EXEMPTION), JAIPUR
PUSHPA VIDYA NIKETAN SAMITI,,KOTA vs ACITDCIT,CENTRAL CIRCLE, KOTA, KOTA
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
PUSHPA VIDYA NIKETAN SAMITI,,KOTA vs ACITDCIT,CENTRAL CIRCLE,, KOTA
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
PUSHPA VIDYA NIKETAN SAMITI,KOTA vs ACIT DCIT,CENTRAL CIRCLE, , KOTA
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
SETH BADRI PRASAD UMMEDI DEVI PAROPKARI TRUST,JAIPUR vs INCOME TAX OFFICER (EXEMPTION), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
MAHARAJA EDUCATIONAL SOCIETY,JAIPUR vs ITO, EXEMPTION, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
ANIL KUMAR NANDWANA,JAIPUR vs INCOME TAX OFFICER, WARD 7(2), JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR, JM आयकरअपील सं. / ITA No. 1368/JPR/2024 निर्धारण वर्ष/ Assessment Year: 2013-14 | बनाम | The ITO | Ward 7 (2) Shri Anil Kumar Nandwana Boharo Ka Mohalla, Bagru, Jaipur Vs. Jaipur | स्थायीलेखा सं. / जीआईआर सं./PAN/GIR No.: AAYPN 3129 P | अपीलार्थी / Appellant | प्रत्यर्थी / Respondent निर्धारिती की ओरसे / Assessee by : Shri Saurav Harsh, Advocate राजस्व की ओरसे /Revenue by: Shri Anup Singh, Addl. CIT-DR सुनवाई की तारीख