ITAT Jaipur Bench
7,647 judgments
BANTI DEVI,KOTPUTLI vs ITO WAR 5(1), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
LALA RAM BAGRA,JAIPUR vs ITO, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
BANTI DEVI,KOTPUTLI vs INCOME TAX OFFICER WARD 5(1), JAIPUR
PAWAN KUMAR SHARMA,JAIPUR vs INCOME TAX OFFICER, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
PANKAJ MANI KULSHRESHTHA,JAIPUR vs ITO, WARD-3(5), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
MAHESH KUMAR SHARMA,JAIPUR vs ITO TDS, AJMER, AJMER
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
DWARKA PRASAD SHARMA,KOTA vs INCOME TAX OFFICER, DELHI
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SURENDER KUMAR SANGHI,JAIPUR vs ITO 3(5), JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, JAIPUR, JAIPUR vs MANOJ KALA, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SHREE PRITHVI IRON MILLS PRIVATE LIMITED,JAIPUR vs ACIT, CIRCLE 4, JAIPUR, JAIPUR
RAM AND AMIT GUPTA MEMORIAL TRUST,JAIPUR vs ITO WARD-1 EXEMPTION, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
PRAKASH CHAND CHOUDHARY THROUGH L/H SANDHYA CHOUDHARY,AJMER vs INCOME TAX OFFICER, AJMER
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SMT. RANU MALAV,JHALAWAR vs DCIT, CENTRAL CIRCLE, KOTA, KOTA
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SMT. SHEELA DHAKAR,JHALAWAR vs DCIT, CENTRAL CIRCLE, KOTA, KOTA
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
PRAVEEN DAGA,GUWAHATI vs ITO WARD 6(2) JAIPUR, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
TOSIF KHAN,KOTA vs INCOME TAX OFFICER, W-1(3), , KOTA
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
TOSIF KHAN,RAJASTHAN vs INCOME TAX OFFICER, W-1(3), KOTA, RAJASTHAN
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
RASHLEELA ENTERPRISES PRIVATE LIMITED, JAIPUR,JAIPUR vs ACIT CEN CIR 3, JAIPUR, JAIPUR
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
ASHOKA TANWR ,JAIPUR vs ITO, WARD 6(4), JAIPUR, JAIPUR
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
SHREYA SINGHVI,JAIPUR vs INCOME TAX OFFICER WARD 2(2) JAIPUR, JAIPUR
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
