ITAT Jaipur Bench
7,647 judgments
SHRI SALASAR BALAJI DEVELOPERS PVT. LTD,JAIPUR vs INCOME TAX OFFICER, WARD 2(2), JAIPUR
RAKESH KHIVASARA,BEAWAR vs ACIT, CENTRAL CIRCLE , AJMER, AJMER
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
DEV GROUP,ALWAR vs ITO,WARD BEHROR, BEHROR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
KRISHAN KUMAR YADAV,ALWAR vs ITO WARD, BEHROR, BEHROR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
RAIGAR SAMAJ AND CHATRAWAS VIKAS SAMITI,JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
RITU DHAKA,JAIPUR vs ITO WD 4(4), JPR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SHREE HANUMAN GOSHALA SEVA SAMITI,KOTA vs CIT(EXEMPTION), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
DR MPK HOMEOPATHIC MEDICAL COLLEGE HOSPITAL & RESEARCH CENTRE SOCIETY,JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
DR MPK HOMEOPATHIC MEDICAL COLLEGE HOSPITAL & RESEARCH CENTRE SOCIETY,JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
DOULATPURA DUGDH UTPADAK SAHKARI SAMITI LIMITED,AJMER, RAJASTHAN vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, NATIONAL FACELESS E-ASSESSMENT CENTRE, DELHI, DELHI
him.
VIDHYADHAR NAGAR SHRI SWETAMBER JAN KALYAN SANSTHA,JAIPUR vs CIT EXEMPTION, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SATYA NARAYAN ,BHARATPUR vs ITO WARD 1, BHARATPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR, JM आयकर अपील सं. / ITA No. 1434/JP/2024 निर्धारण वर्ष / Assessment Year : 2021-22 Satya Narayan बनाम Income Tax Officer, Prop. M/s Shiv Charan Lal Satya Vs. Ward -1, Narayan, Navin Mandi Yard, Nadbai, Bharatpur Bharatpur स्थायीलेखा सं. / जीआईआर सं./PAN/GIR No.: AAPPN9055M अपीलार्थी / Appellant प्रत्यर्थी / Respondent निर्धारिती की ओर से / Assessee by: Sh. Ashish Khandelwal, CA राजस्व की ओर से/Revenue by: Sh. Anup Singh
MUKESH,JAIPUR vs ITO WARD 2(1), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
MAANWATI AGARWAL, JAIPUR,JAIPUR vs ITO, WARD 1(4), JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
DINESH KUMAR KESWANI,JAIPUR vs ITO , WARD 5(1), JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
DINESH KUMAR KESWANI,JAIPUR vs ITO , WARD 5(1), JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
DINESH KUMAR KESWANI,JAIPUR vs ITO , WARD 5(1), JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, JAIPUR, JAIPUR vs ABHISHEK MISHRA, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
RAMDAS SINGH TOMAR,RAJASTHAN vs INCOME TAX OFFICER, WARD 1(1), JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR, JM आयकर अपील सं. / ITA No. 1092/JP/2024 निर्धारण वर्ष / Assessment Year : 2018-19 Ramdas Singh Tomar M/s Om Sai Construction, Harikand Ka Pura Faraspura, Dholpur बनाम Income Tax Officer, Ward 1(1), Jaipur स्थायीलेखा सं. / जीआईआर सं./PAN/GIR No.: AMZPT4728R अपीलार्थी / Appellant प्रत्यर्थी / Respondent निर्धारिती की ओर से / Assessee by: Sh. Rahul Pandya, Adv. राजस्व की ओर से / Revenue by: Sh. Anup Singh, Addl. CIT सुनवा
SOMESH PARNAMI,JAIPUR vs INCOME TAX OFFICER, WARD-2(4), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
