ITAT Jaipur Bench
7,647 judgments
DINESH KUMAR MITTAL,JAIPUR vs ITO WARD 1(1), JPR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
INCOME-TAX OFFICER, WARD-6(2) JAIPUR, NEW CENTRAL REVENUE BUILDING, JAIPUR vs PANKAJ JAIN, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
ALL INDIA SECURITISATION AND ENFORCEMENT OF SECURITY INTEREST ASSOCIATION,CHITRANJAN MARG vs CIT EXEMPTION, KAILASH HEIGHT,
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
ALL INDIA SECURITISATION AND ENFORCEMENT OF SECURITY INTEREST ASSOCIATION,CHITRANJAN MARG vs CIT EXEMPTION, KAILASH HEIGHT,
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
INCOME TAX OFFICER, WARD 1, SIKAR, SIKAR vs PRADEEP KUMAR AGARWAL, SIKAR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SH. TRILOK CHAND SAIN,DAUSA vs ITO, WARD-1(2), ALWAR, ALWAR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
DCIT, CENTRAL CIRCLE-1, JAIPUR, JAIPUR vs VIDHUSHI KOTHARI, JAIPUR
JUGAL KISHORE CHOUDHARY,JAIPUR vs ITO WD 1(2), ALWAR, ALWAR
DR. S. SEETHALAKSHMI (Judicial Member)
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-3, AMBEDKAR CIRCLE vs SHWETA CHORDIA, C-SCHEME
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, AMBEDKAR CIRCLE vs SHWETA CHORDIA, C-SCHEME JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
MUKESH KHANDELWAL HUF,JAIPUR vs ITO WARD 4(2), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
M/S ECR FOUNDATION,ALWAR vs CIT EXEMPTION, JAIPUR
AJAY KUMAR,JAIPUR vs ITO, WD1(3), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SUSHILA DEVI LADIWALA,JAIPUR vs ITO WARD-6 (2), JAIPUR, JAIPUR, RAJASTHAN
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
KAILASH,JAIPUR vs INCOME TAX OFFICER, WARD 7 (1), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SHANKAR SHARMA,JAIPUR vs INCOME TAX OFFICER, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
BADHATE KADAM GAUSHALA SANSTHAN KEKRI,KEKRI, AJMER vs CIT EXEMPTION, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SHASHI GUPTA,MADHO SINGH CIRCLE vs COMMISSIONER OF INCOME-TAX (APPEALS), NATIONAL FACELESS APPEAL CENTRE (NFAC)
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SATISH KUMAR SAINI,JAIPUR vs INCOME TAX OFFICER , ALWAR
BADHATE KADAM GAUSHALA SANSTHAN KEKRI,KEKRI, AJMER vs CIT EXEMPTION, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकर अपील सं. / ITA. No. 1239 & 1240/JPR/2024 | Badhate Kadam | Gaushala | The CIT Exemption, | Sansthan Kekri | Jaipur. | Suraj Colony Dhand Ka Rastha, | Kekri, Ajmer. | बनाम | Vs. | | स्थायी लेखा सं./ जीआईआर सं./PAN/GIR No.: AADTB9576A | अपीलार्थी / Appellant | प्रत्यर्थी / Respondent निर्धारिती की ओर से / Assessee by : Shri Rajat Choudhary, Adv. राजस्व की ओर से / Revenue by : Shri Bhanwar Singh Ratnu, CIT सुनवाई क
