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ITAT Jaipur Bench
7,647 judgments
SARTHAK MEMORIAL CHARITABLE TRUST, JAIPUR,JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
ITA 1210/JPR/2024[NA]Status: Disposed12/3/2025
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SARTHAK MEMORIAL CHARITABLE TRUST,JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
ITA 1209/JPR/2024[NA]Status: Disposed12/3/2025
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SARTHAK MEMORIAL CHARITABLE TRUST,JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
ITA 1208/JPR/2024[NA]Status: Disposed12/3/2025
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
PRADEEP KUMAR DUSAD,JAIPUR vs DCIT CENTRAL CIRCLE 2, JAIPUR
ITA 1192/JPR/2024[2017-18]Status: Disposed12/3/2025AY 2017-18
INCOME-TAX OFFICER, WARD-1(4), JAIPUR, JAIPUR vs SHRI PRADEEP KUMAR DUSAD, JAIPUR
ITA 1149/JPR/2024[2017-18]Status: Disposed12/3/2025AY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR vs SHRI DULHE RAM MEENA, JAIPUR
ITA 288/JPR/2023[2020-21]Status: Disposed12/3/2025AY 2020-21
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
SEDU RAM YADAV,JAIPUR vs ACIT-CIRCLE-1, JAIPUR
ITA 262/JPR/2023[2013-14]Status: Disposed12/3/2025AY 2013-14
INCOME TAX OFFICER, JAIPUR vs KEDIA BUILDERS AND COLONIZERS PRIVATE LIMITED, JAIPUR
ITA 901/JPR/2024[2014-15]Status: Disposed11/3/2025AY 2014-15
DR. S. SEETHALAKSHMI (Judicial Member)
INCOME TAX OFFICER, JAIPUR vs KEDIA BUILDERS AND COLONIZERS PRIVATE LIMITED, JAIPUR
ITA 875/JPR/2024[2016-17]Status: Disposed11/3/2025AY 2016-17
INCOME TAX OFFICER (GOPAL LAL KANSOTIA), JAIPUR vs KEDIA BUILDERS AND COLONIZERS PRIVATE LIMITED, JAIPUR
ITA 874/JPR/2024[2015-16]Status: Disposed11/3/2025AY 2015-16
INCOME TAX OFFICER, JAIPUR vs KEDIA BUILDERS AND COLONIZERS PRIVATE LIMITED, JAIPUR
ITA 873/JPR/2024[2013-14]Status: Disposed11/3/2025AY 2013-14
INCOME TAX OFFICER, JAIPUR vs KEDIA BUILDERS AND COLONIZERS PRIVATE LIMITED, JAIPUR
ITA 872/JPR/2024[2012-13]Status: Disposed11/3/2025AY 2012-13
INCOME TAX OFFICER, WARD-5(2), JAIPUR, JAIPUR vs JAI GOVIND DHAMANI HUF, JAIPUR
ITA 1347/JPR/2024[2017-18]Status: Disposed11/3/2025AY 2017-18
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
JAIPAL SINGH,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, JAIPUR
ITA 120/JPR/2024[2018-19]Status: Disposed11/3/2025AY 2018-19
JAIPAL SINGH,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, JAIPUR
ITA 119/JPR/2024[2017-18]Status: Disposed11/3/2025AY 2017-18
JAIPAL SINGH,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, JAIPUR
ITA 118/JPR/2024[2016-17]Status: Disposed11/3/2025AY 2016-17
JAIPAL SINGH,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, JAIPUR
ITA 117/JPR/2024[2015-16]Status: Disposed11/3/2025AY 2015-16
JAIPAL SINGH,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, JAIPUR
ITA 116/JPR/2024[2014-15]Status: Disposed11/3/2025AY 2014-15
JAIPAL SINGH,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, JAIPUR
ITA 115/JPR/2024[2013-14]Status: Disposed11/3/2025AY 2013-14
RESONANCE EDUVENTURES LIMITED,KOTA vs ACIT DCIT, CENTRAL CIRCLE,, KOTA
ITA 672/JPR/2024[2018-19]Status: Disposed10/3/2025AY 2018-19
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)