ITAT Jaipur Bench
7,647 judgments
RESONANCE EDUVENTURES LIMITED,,KOTA vs ACIT DCIT, CENTRAL CIRCLE, , KOTA
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
RESONANCE EDUVENTURES LIMITED,KOTA,KOTA vs ACIT DCIT, CENTRAL CIRCLE, KOTA, KOTA
RESONANCE EDUVENTURES LIMITED, KOTA,KOTA vs ACIT DCIT, CENTRAL CIRCLE, KOTA, KOTA
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
KAILASH CHAND,JAIPUR vs ITO WARD, BEHROR, BEHROR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Judicial Member)
ACIT, CENTRAL CIRCLE, ALWAR vs SH. TARA CHAND GUPTA, ALWAR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकर अपील सं./ITA. Nos.447 to 449/JP/2024 निर्धारण वर्ष / Assessment Years : 2015-16 to 2017-18 Shri Tarachand Gupta 9 Keshav Nagar Sch 13, Alwar बनाम ACIT, Vs. Central Circle, Alwar स्थायी लेखा सं./ जीआईआर सं./PAN/GIR No.: AAYPC 5777 E अपीलार्थी / Appellant प्रत्यर्थी / Respondent आयकर अपील सं./ITA. No. 514/JP/2024 निर्धारण वर्ष / Assessment Year : 2017-18 ACIT, Central Circle, Alwar बनाम Shri Tarachand Gupta 9 Kesh
SH. TARACHAND GUPTA,ALWAR vs ACIT, CENTRAL CIRCLE, ALWAR, ALWAR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकर अपील सं. / ITA. Nos.447 to 449/JP/2024 निर्धारण वर्ष / Assessment Years : 2015-16 to 2017-18 Shri Tarachand Gupta 9 Keshav Nagar Sch 13, Alwar बनाम Vs. ACIT, Central Circle, Alwar स्थायी लेखा सं./ जीआईआर सं./PAN/GIR No.: AAYPC 5777 E अपीलार्थी / Appellant प्रत्यर्थी / Respondent आयकर अपील सं./ITA. No. 514/JP/2024 निर्धारण वर्ष / Assessment Year : 2017-18 ACIT, Central Circle, Alwar बनाम Shri Tarachand Gupta 9 Ke
SH. TARACHAND GUPTA,ALWAR vs ACIT, CENTRAL CIRCLE, ALWAR, ALWAR
SH. TARACHAND GUPTA,ALWAR vs ACIT, CENTRAL CIRCLE, ALWAR, ALWAR
ACIT, JAIPUR vs UDAI BUILDHOME PVT LTD, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, JM आयकर अपील सं. / ITA Nos.1399, 1400, 1401 & 1486/JP/2024 निर्धारण वर्ष / Assessment Years : 2014-15, 2015-16, 2017-18 & 2018-19 Asstt. Commissioner of Income Tax, Central Circle-02, Jaipur बनाम Vs. M/s Udai Buildhome Pvt. Ltd. 302, Golden Sunrise Apartment, Lajpat Marg, C- Scheme, Jaipur स्थायी लेखा सं. / जीआईआर सं./PAN/GIR No.: AABCU 5068 J अपीलार्थी / Appellant निर्धारिती की ओर से / Assessee by: प्रत्यर्थी / Respond
ACIT, JAIPUR vs UDAI BUILDHOME PVT LTD, JAIPUR
ACIT, JAIPUR vs UDAI BUILDHOME PVT LTD, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकर अपील सं. / ITA Nos.1399, 1400, 1401 & 1486/JP/2024 निर्धारण वर्ष / Assessment Years : 2014-15, 2015-16, 2017-18 & 2018-19 Asstt. Commissioner of Income बनाम M/s Udai Buildhome Pvt. Tax, Vs. Ltd. 302, Golden Sunrise Central Circle-02, Jaipur Apartment, Lajpat Marg, C- Scheme, Jaipur स्थायी लेखा सं. / जीआईआर सं./PAN/GIR No.: AABCU 5068 J अपीलार्थी / Appellant प्रत्यर्थी / Respondent निर्धारिती की ओर से / Assessee
ACIT, JAIPUR vs M/S UDAI BUILDHOME PVT LTD., JAIPUR
SH. TRILOK CHAND SAIN,DAUSA vs ITO, WARD-1(2), ALWAR, ALWAR
DR. S. SEETHALAKSHMI (Judicial Member)
SH. TRILOK CHAND SAIN,DAUSA vs ITO, WARD-1(2), ALWAR, ALWAR
DR. S. SEETHALAKSHMI (Judicial Member)
KALYAN SAHAI SHARMA,JAIPUR vs ITO WARD 7(4), JAIPUR, SIDH NATH BHAWAN
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
SHAILENDRA GARG,SRIGANGANAGAR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 6, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SHAILENDRA GARG,SRIGANGANAGAR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 6, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SHAILENDRA GARG,SRIGANGANAGAR vs INCOME TAX OFFICER WARD -6(2), JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
KAPIL TANEJA,JAIPUR vs ACIT CIRCLE 3, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SHAILENDRA GARG,JAIPUR vs ACIT/DCIT, CIRCLE 6, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
