ITAT Jaipur Bench
7,647 judgments
SHAILENDRA GARG,SRIGANGANAGAR vs ACIT/DCIT CIRCLE 6, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SHAILENDRA GARG,SRIGANGANAGAR vs ACIT/DCIT, CIRCLE 6, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SHAILENDRA GARG,SRIGANGANAGAR vs ADDITIONAL/JOINT/DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX/INCOME TAX OFFICER, DELHI
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SHAILENDRA GARG,SIRGANGANAGAR vs ADDITIONAL/JOINT/DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX/INCOME TAX OFFICER, DELHI
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SHAILENDRA GARG,SRIGANGANAGAR vs ACIT/DCIT CIRCLE 6, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SHAILENDRA GARG,SRIGANGANAGAR vs ACIT/DCIT CIRCLE 6, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SHAILENDRA GARG,SRIGANGANAGAR vs ACIT/DCIT CIRCLE 6, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SHAILENDRA GARG,SRIGANGANAGAR vs ACIT/DCIT, CIRCLE-6, JAIPUR
SHAILENDRA GARG,SRIGANGANAGAR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 6, JAIPUR, NCR BUILDING, STATUE CIRCLE, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SHAILENDRA GARG,SRIGANGANAGAR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 6, JAIPUR, JAIPUR
AKESH SANGEMERMER(P) LTD,INDUSTRIAL AREA vs ITO WARD 1 KISHANGARH, CITY ROAD
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
DAMODAR PRASAD SHARMA,JAIPUR vs ITO WARD 6(1), JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SHALINI JAGWAYAN,JAIPUR vs ITO WARD 4(4), JAIPUR
KULDEEP SINGH SHEKHAWAT,KOTA vs ITO W-2(1), KOTA, KOTA
SHRI SANDEEP GOSAIN (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
ACIT CIRCLE-7, JAIPUR vs CHINRJI LAL SHARMA, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
MOHAMMED SHAFI,BUNDI vs ACIT,CIRCLE-1 KOTA, KOTA
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
MOHAMMED SHAFI,BUNDI vs ACIT, C-1, KOTA
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
JAI SINGH SETHIA,JAIPUR vs DCIT/ACIT, CIRCLE-2, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR, JM आयकर अपील सं. / ITA No. 1462/JP/2024 निर्धारण वर्ष / Assessment Year : 2015-16 Jai Singh Sethia बनाम DCIT/ACIT, Circle-02, Jaipur 284 Frontier Colony, Adarsh Vs. Nagar Behind, Bhagat Singh Park, Jaipur स्थायी लेखा सं. / जीआईआर सं./PAN/GIR No.: ACHPS5306A अपीलार्थी / Appellant प्रत्यर्थी / Respondent निर्धारिती की ओर से / Assessee by राजस्व की ओर से / Revenue by : Shri Dheeraj Borad, CA, Ld. AR : Sh. Manoj Kumar, JCIT, Ld. DR सुनव
