ITAT Jaipur Bench
7,647 judgments
SHRI GYAN GOPAL JI MAHARAJ TRUST,AJMER vs CIT EXEMPTION, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
INCOME TAX OFFICER, WARD-1(1), JAIPUR , JAIPUR vs SUJEET SINGH CHOUHAN, JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
SEEMA SHARMA,JAIPUR vs INCOME TAX OFFICER, JAIPUR
NUTAN CHANDANI,JAIPUR vs ASSESSING OFFICER, ASSESSMENT UNIT
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR, JM आयकर अपील सं./ITA No. 1325/JP/2024 निर्धारण वर्ष / Assessment Year : 2013-14 Nutan Chandani 7-CHA 5, Jawahar Nagar, Jaipur बनाम Vs. The ITO Ward 6(1) Jaipur प्रत्यर्थी / Respondent स्थायी लेखा सं./ जीआईआर सं./ PAN/GIR No.: AOBPC9927P अपीलार्थी / Appellant निर्धारिती की ओर से / Assessee by : Mrs. Pallavi Joshi, Adv. राजस्व की ओर से / Revenue by: Shri Arvind Kumar, CIT-DR सुनवाई की तारीख / Date of Hearing : 27/02/2025 उदघोषणा की ता
BANARSI DAS SHYAM SUNDER,BAZAZA BAZAR vs PCIT, INCOME TAX DEPARTMENT
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकर अपील सं. / ITA No. 722/JP/2024 निर्धारण वर्ष / Assessment Year : 2018-19 Banarsi Das Shyam Sunder Bazaza Bazar, Alwar बनाम Vs. PCIT, Income Tax Department स्थायी लेखा सं. / जीआईआर सं./PAN/GIR No.: AAQFB 3593 D अपीलार्थी / Appellant प्रत्यर्थी / Respondent निर्धारिती की ओर से / Assessee by : Sh. Kranti Mehta, CA राजस्व की ओर से / Revenue by : Sh. P. P. Meena, CIT सुनवाई की तारीख / Date of Hearing : 05/02/2025 उदघ
VENUS FOOTARTS LIMITED,NEEM KA THANA vs DCIT CENTRAL CIRCLE-1, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
DASHRATH KUMAR SEN,AJMER vs ACIT, NEFAC -1(2)(2),DELH, DELHI
DR. S. SEETHALAKSHMI (Judicial Member)
ACIT, CIRCLE-6, JAIPUR, JAIPUR vs R.P.K. GEMS AND JEWELLERS, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
CONSORTIUM FOR INDUSTRY DEVELOPMENT AWARNESS (CIDA),JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
CONSORTIUM FOR INDUSTRY DEVELOPMENT AWARENESS (CIDA),JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकर अपील सं./ITA No. 1139 & 1140/JP/2024 Consortium For Industry Development Awareness (CIDA) F-103, Plot No. 80, Mahadev Nagar Near Akshardahm Mandir, Vaishali Nagar, Jaipur – 302 021 स्थायी लेखा सं. / जीआईआर सं./PAN/GIR No.: AADAC 5087 F अपीलार्थी / Appellant बनाम Vs. निर्धारिती की ओर से / Assessee by : Shri R.S. Poonia, CA राजस्व की ओर से / Revenue by: Shri P.P. Meena, CIT-DR सुनवाई की तारीख / Date of Hearing : 2
DCIT, JAIPUR vs PRAMOD CHAND MAHNOT, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकर अपील सं./ITA No. 162/JP/2023 निर्धारण वर्ष / Assessment Year : 2012-13 | The DCIT | बनाम | Shri Pramod Chand Mahnot | Circle-5 | Vs. | C-345, Hans Marg, Malviya Nagar, | Jaipur | Jaipur 302 017 (Raj) | स्थायी लेखा सं./जीआईआर सं./PAN/GIR No.: AAPPM 5898 M | अपीलार्थी / Appellant | प्रत्यर्थी / Respondent C.O. No. 5/JP/2023 (Arising out of आयकर अपील सं./ITA No. 162/JP/2023) निर्धारण वर्ष / Assessment Year : 2012-1
BANK OF INDIA,JAIPUR vs ACIT, DELHI
DR. S. SEETHALAKSHMI (Judicial Member)
BANK OF INDIA,JAIPUR vs CIT FACLESS, DELHI
DR. S. SEETHALAKSHMI (Judicial Member)
LAXMIKANT BIYANI,JAIPUR vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-3, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
OUTSPREAD WINGS FOUNDATION,JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
OUTSPREAD WINGS FOUNDATION,JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
OUTSPREAD WINGS FOUNDATION,JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
OUTSPREAD WINGS FOUNDATION,JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
DHAMMA ASHOKA MEMORIAL TRUST VIRATNAGAR,JAIPUR vs CIT EXEMPTION, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
DHAMMA ASHOKA MEMORIAL TRUST VIRATNAGAR,JAIPUR vs CIT EXEMPTION, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
