ITAT Jaipur Bench
7,647 judgments
ASOKA TAKNIKI AND VYA vs AYIK TRANING INSTITUTE CHIPABROD,JAIPURVS.CIT(EXEMPTION), JAIPUR
ASOKA TAKNIKI AND VYA vs AYIK TRANING INSTITUTE CHIPABROD,JAIPURVS.CIT(EXEMPTION), JAIPUR
KALYAN SAHAY MEENA,JAIPUR vs ASSESSING OFFICER, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR, JM आयकरअपील सं./ITA No. 16/JP/2025 निर्धारणवर्ष / Assessment Year: 2008-09 Shri Kalyan Sahay Meena बनाम The ITO Aman Dhar Ki Dhani, Terminal-2, Vs. Ward 7(2) Sawai Getor, C-Block, Siddharth Nagar, Jagatpura स्थायीलेखा सं. / जीआईआर सं./PAN/GIR No.:BFWPM 0124 D Jaipur अपीलार्थी / Appellant प्रत्यर्थी / Respondent निर्धारिती की ओरसे / Assessee by : Shri Tarun Mittal, CA राजस्व की ओरसे /Revenue by: Sh. Manoj Kumar, JCIT-DR. सुनवाई की ता
RAJESH KUMAR KAPOOR,ADARSH NAGAR vs ITO WD 5(2), JPR, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SH. GURMEET SINGH,JAIPUR vs ITO, WARD-5(2), JAIPUR, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
PANKAJ MISHRA,AJMER vs INCOME TAX OFFICE, WARD 1 (3), AJMER
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR, JM आयकर अपील सं. / ITA No. 1498/JP/2024 निर्धारण वर्ष / Assessment Year : 2013-14 Pankaj Mishra 726/28, Balupura Road Adarsh Nagar, Ajmer बनाम Income Tax Officer, Ward 1(3), Ajmer स्थायी लेखा सं. / जीआईआर सं./PAN/GIR No.: ANPPM5785Q अपीलार्थी / Appellant प्रत्यर्थी / Respondent निर्धारिती की ओर से / Assessee by : Sh. Sanjeev Jain, CA राजस्व की ओर से / Revenue by : Sh. Gautam Singh Choudhary, JCIT-DR सुनवाई की तारीख / Date of Hearing
GOUTAM KUMAR RANKA,BHILWARA vs ACIT, CENTRAL CIRLCE, AJMER
SHRI SANDEEP GOSAIN (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
PARAS MAL JAIN,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, JAIPUR
BHAVUK SEHGAL,AJMER FUELS SHRINAGAR ROAD AJMER vs DCIT CIRCLE -2 AJMER, JAIPUR ROAD AJMER
SHRI SANDEEP GOSAIN (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
GRAPHTECH EXIM PRIVATE LIMITED,DELHI vs ACIT CEN CIR 3 JAIPUR, LIC BUILDING JAIPUR
KIRAN FINE JEWELLERS PRIVATE LIMITED,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2,, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
M/S KAMAL AUTO FINANCE PVT. LTD.,JAIPUR vs DCIT, CIRCLE-1, JAIPUR, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
LALIT KUMAR AGARWAL,KOTA vs ITO, RJN-W-(780)(2), KOTA
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
CHETURAM SUMAN,BARAN vs ITO-WARD-BARN, BARAN
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
AJMER VIDHUT VITRAN NIGAM LIMITED, RAWATBHATA,RAWATBHATA, CHITTORGARH vs ITO (TDS), CHITTORGARH, RAWATBHATA, CHITTORGARH
DR. S. SEETHALAKSHMI (Judicial Member)
AJMER VIDHUT VITRAN NIGAM LIMITED, RAWATBHATA,RAWATBHATA, CHITTORGARH vs ITO (TDS), CHITTORGARH, CHITTORGARH
DR. S. SEETHALAKSHMI (Judicial Member)
AJMER VIDHUT VITRAN NIGAM LIMITED, RAWATBHATA,RAWATBHATA vs ITO (TDS), CHITTORGARH, RAWATBHATA, CHITTORGARH
DR. S. SEETHALAKSHMI (Judicial Member)
AJMER VIDHUT NITRAN NIGAM LIMITED, RAWATBHATA,RAWATBHATA, CHITTORGARH vs ITO (TDS), CHITTORGARH, RAWATBHATA, CHITTORGARH
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
AJMER VIDYUT VITRAN NIGAM LIMITED, BHUPALSAGAR,BHUPALSAGAR, CHITTORGARH vs ITO (TDS), CHITTORGARH, CHITTORGARH
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
AJMER VIDYUT NIGAM LIMITED, BHUPALSAGAR,BHUPALSAGAR vs ITO (TDS), CHITTORGARH, BHUPALSAGAR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकर अपील सं./ITA Nos.1506 to 1513/JP/2024 निर्धारण वर्ष / Assessment Years : 2013-14 to 2015-16 | बनाम | ITO (TDS), | Chittorgarh | JDHA02702A | प्रत्यर्थी / Respondent Ajmer Vidyut Vitaran Nigam Limited, Bhupalsagar, AVVNL, | Bhupalsagar, District Chittorgarh स्थायी लेखा सं. / जीआईआर सं./PAN/GIR No.: अपीलार्थी / Appellant निर्धारिती की ओर से / Assessee by: Sh. Sunil Porwal, CA राजस्व की ओर से / Revenue by : Sh. Gau