ITAT Jaipur Bench
7,647 judgments
AJMER VIDYUT VITRAN NIGAM LIMITED, BHUPALSAGAR,BHUPALSAGAR vs ITO (TDS), CHITTORGARH, BHUPALSAGAR, CHITTORGARH
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, आयकर अपील सं. / ITA Nos.1506 to 1513/JP/2024 निर्धारण वर्ष/Assessment Years : 2013-14 to 2015-16 | Ajmer Vidyut Vitaran Nigam Limited, Bhupalsagar, AVVNL, Bhupalsagar, District Chittorgarh | बनाम Vs. | ITO (TDS), Chittorgarh | |--------------------------------------------------------------------------------------------------|--------|-----------------------| | स्थायी लेखा सं. / जीआईआर सं./PAN/GIR No.: JDHA02702A | |
AJMER VIDYUT VITRAN NIGAM LIMITED, BHUPALSAGAR,BHUPALSAGAR vs ITO (TDS), CHITTORGARH, CHITTORGARH
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SH. BANSHI DHAR YADAV,JAIPUR vs ITO, WARD-7(1), JAIPUR, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
DESH RAJ JAKHAR,GORDHANPURA vs INCOME TAX OFFICER, WARD NEEM KA THANA
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
KIRAN FINE JEWELLERS PRIVATE LIMITED,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2,, JAIPUR
KISHAN DAS MAHESHWARI,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
BALBIR SINGH ,ALWAR vs ASSISTANT CIRCLE OF INCOME TAX CIRCLE 2, ALWAR
DR. S. SEETHALAKSHMI (Judicial Member)
VIMLA DEVI JAIN (DECEASED) THROUGH DEVENDRA JAIN (SON),AJMER vs ITO, WARD 1(2), AJMER, AJMER
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SANTOSH KANWAR,JAIPUR vs WARD- 7(3) JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
MAHARAJA SHRI AGRASEN SHIKSHA TRUST,KOTA vs CIT (EXEMPTION), JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
MAHARAJA SHRI AGRASEN SHIKSHA TRUST,KOTA vs CIT (EXEMPTION), JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
ALOK MATHUR,JAIPUR vs INCOME TAX OFFICER, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
ANITA GARG,ALWAR vs ITO, WARD 2(2), ALWAR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
GAURAV SINGHAL,JAIPUR vs ITO WD 6(4), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकरअपीलसं. / ITA No.1362/JP/2024 निधर्धारणवर्ष / AssessmentYear : 2009-10 Shri Gaurav Singhal Plot No.207, Surya Nagar, Gopalpura ByePass, Jaipur बनाम The ITO Vs. Ward 6 (4) Jaipur प्रत्यर्थी / Respondent स्थायीलेखा सं. / जीआईआर सं./PAN/GIR No.: BNKPS 8638 G अपीलार्थी / Appellant निर्धारिती की ओरसे / Assesseeby : None राजस्व की ओरसे / Revenue by: Shri Gautam Singh Choudhary, JCIT-DR सुनवाई की तारीख / Date of Hearing
LODHA FOUNDATION, JAIPUR,JAIPUR vs CIT(EXEMPTION), JAIPUR, JAIPUR
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
LODHA FOUNDATION, JAIPUR,JAIPUR vs CIT (EXEMPTION), JAIPUR, JAIPUR
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
SANTOSH BHANSALI HUF,JAIPUR vs ITO, WARD 6(1), JAIPUR
SHRI SANDEEP GOSAIN (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
KASANA SANITATION PVT LTD,JAIPUR vs COMMISSIONER OF INCOME TAX, JAIPUR
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
ACIT, CENTRAL CIRCLE, AJMER, AJMER vs WONDER CEMENT LTD, MADANGANJ-KISHANGARH
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SHRI SHRI MAA ANANDMAYEE KUCHAMAN TRUST,NAGAUR vs CIT(E), JAIPUR, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
