ITAT Jaipur Bench
7,647 judgments
VIJAY KUMAR VIJAYVERGIYA ,JAIPUR vs DY. COMMISSIONER OF INCOME TAX , JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
BHARTIYA SHIKSHA PRACHAR SAMITI TONK,TONK vs CIRCLE(EXEMP.), JAIPUR, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
BHARTIYA SHIKSHA PRACHAR SAMITI TONK,TONK vs CIRCLE(EXEMP.), JAIPUR, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
RAJESH KUMAWAT,JAIPUR vs INCOME TAX OFFICER WARD 4(5), JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SHREE HARI AGRO INDUSTRIES LIMITED,ALWAR vs ACIT, CENTRAL CIRCLE, ALWAR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SHREE HARI AGRO INDUSTRIES LIMITED ,ALWAR vs ACIT, CENTRAL CIRCLE, ALWAR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
JAIPUR NATIONAL UNIVERSITY SOCIETY FOR SOCIAL WELFARE,JAIPUR vs CIT (EXEMPTION), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
MAHENDRA KUMAR SANADHYA,C SCHEME vs ITO WD 6(2), JPR, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
RUKMANI DEVI,JAIPUR vs ACIT HOLDING CHARGE OF ITO WARD-7(2), JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR, JM आयकरअपील सं./ITA No. 1446/JP/2024 निर्धारणवर्ष / Assessment Year: 2011-12 Smt. Rukmani Devi 8, Mukhiya Abad Vidhani Sanganer, Jaipur 302 017 बनाम Vs. The ITO Ward 7(2) Jaipur प्रत्यर्थी / Respondent स्थायीलेखा सं. / जीआईआर सं./PAN/GIR No.:AWLPD 2180 M अपीलार्थी / Appellant निधर्धारिती की ओरसे / Assessee by : Shri Vijay Gupta, CA., Ms. Apeksha Kalra, Adv. राजस्व की ओरसे /Revenue by: Sh. Manoj Kumar, JCIT-DR. सुनवाई की तारीख / Date
M/S ORTHOPAEDICS AND TRAUMA CENTER,JHALAWAR vs DCIT, CENTRAL CIRCLE, KOTA, KOTA
the ld. CIT(A), assessment order dated 2-06-2021 was under challenge. Vide said assessment order, the AO computed total income of the assessee at 1,02,55,230/- by observing in the manner as:-
INCOME TAX OFFICER, KISHANGARH vs ARUN AGARWAL, KISHANGARH
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR, JM आयकर अपील सं. / ITA No. 1113/JP/2024 निर्धारण वर्ष / Assessment Year : 2022-23 Income Tax Officer, Kishangarh बनाम Vs. Arun Agarwal B-16, Marble Mandi 3rd Phase RIICO Industrial Area Madanganj Kishangarh, Ajmer स्थायी लेखा सं. / जीआईआर सं./PAN/GIR No.: ADQPA 2796 J अपीलार्थी / Appellant प्रत्यर्थी / Respondent निर्धारिती की ओर से / Assessee by: None. राजस्व की ओर से / Revenue by : Sh. Manoj Kumar, JCIT-DR सुनवाई की तारीख / Date o
SAHSHTRAKOOT VIGYAATEERTH,JAIPUR vs CIT (EXEMPTION), JAIPUR, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
AHLUWALIA ERECTORS AND FEBRICATIONS PVT. LTD.,KOTA vs ACIT CIR-1 KOTA , KOTA
DR. S. SEETHALAKSHMI (Judicial Member)
AMRAPALI JEWELS PVT LTD,JAIPUR vs ACIT, CENTRAL CIRCLE-1, JAIPUR, JAIPUR
DCIT, JAIPUR vs AMRAPALI JEWELS PVT. LTD. , JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
KRISHAN PAL SINGH HUF,JAIPUR vs ASSESSING OFFICER, JAIPUR
the Ld CIT (Appeals).
SANJAY LUNIA,AJMER vs ITO WD-2(1), AJMER
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, KOTA, KOTA vs KAIZEN ENTERPRISES PVT. LTD., KOTA
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
KAIZEN ENTREPRISES PVT. LTD.,KOTA vs ACIT-DCIT, CENTRAL CIRCLE, KOTA, KOTA
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
