ITAT Jaipur Bench
7,647 judgments
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, JAIPUR, JAIPUR vs KAILASH CHANND HIRAWAT, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, JAIPUR, JAIPUR vs ANIL BINDRANI, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR, JM आयकर अपील सं. / ITA No. 1273/JP/2024 निर्धारण वर्ष / Assessment Year : 2013-14 Deputy Commissioner of Income Vs. Tax, Central Circle-04, Jaipur Anil Bindrani, J-75, Ashok Chowk, Adarsh Nagar, Jaipur स्थायी लेखा सं. / जीआईआर सं./PAN/GIR No.: AEQPB5718J अपीलार्थी / Appellant प्रत्यर्थी / Respondent निर्धारिती की ओर से / Assessee by : Shri Rohan Sogani, CA. राजस्व की ओर से / Revenue by : Sh. Manoj Kumar, JCIT-DR सुनवाई की तारीख / Da
KRISHNA NADINI GAUDHAM CHARITABLE TRUST,KOTA vs ITO WARD 2(1), KOTA
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
KRISHNA NANDINI GAUDHAM CHARITABLE TRUST,KOTA vs ITO WARD 2(1), KOTA
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
KRISHNA NANDINI GAUDHAM CHARITABLE TRUST,KOTA vs ITO WARD 2(1), KOTA
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SMT. SAVITA,ALWAR vs ITO, WARD-BHIWADI, BHIWADI
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
M/S BABA BUILDERS,JAIPUR vs ITO, WARD-6(2), JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकर अपील सं. / ITA No.1394 & 1404/JP/2024 निर्धारण वर्ष / Assessment Year : 2018-19 M/s. Baba Builders Flat No. 104, White House, Sector-2 Jawahar Nagar, Jaipur 302 004 स्थायी लेखा सं. / जीआईआर सं./PAN/GIR No.: ALFB 1232 E अपीलार्थी / Appellant बनाम Vs. The ITO Ward 6 (2) Jaipur प्रत्यर्थी / Respondent निर्धारिती की ओर से / Assesseeby : Shri P.C.Parwal, CA राजस्व की ओर से / Revenue by: Shri Safin Nil Parihar, JCIT-D
M/S BABA BUILDERS,JAIPUR vs ITO, WARD-6(2), JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
OM PRAKASH KHANDELWAL,DAUSA vs ITO, WARD-DAUSA, DAUSA
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
MUJMMEEL ,KOTA vs ACIT-CENTRAL CIRCLE , KOTA
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
JECRC ALUMNI ASSOCIATION,JAIPUR vs THE CIT (EXEMPTION), JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR, JM आयकरअपील सं. / ITA No. 683 & 684/JP/2024 निर्धारणवर्ष / Assessment Year: 2023-24 JECRC ALMUNI ASSOCIATON Tonk बनाम The CIT (Exemption) Jaipur Vs. अपीलार्थी / Appellant प्रत्यर्थी / Respondent स्थायीलेखा सं. / जीआईआर सं./PAN/GIR No.:AAJAJ 7951 P निर्धारिती की ओरसे / Assessee by : Shri Tarun Mittal, CA राजस्व की ओरसे /Revenue by: Shri Sanjay Dhariwal, CIT-DR सुनवाई की तारीख / Date of Hearing : 13/02/2025 उदघोषणा की तारीख / Date of
JECRC ALUMNI ASSOCIATION,JAIPUR vs THE CIT (EXEMPTION), JAIPUR
PUNEET SINGHVI,KOTA vs ITO, WARD-2(1), KOTA
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
GOVIND SINGH ,JAIPUR vs ITO WARD-2(3), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
NIRMAL KUMAR AGRAWAL,JAIPUR vs DCIT, CIRCLE - 4 , JAIPUR
SUSHILA CHOUDHARY,JAIPUR vs INCOME TAX OFFICER, NFAC, NFAC, DELHI
KSHETRIY JANJATI VIKAS SAMITI BHARATPUR,JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
KSHETRIY JANJATI VIKAS SAMITI BHARATPUR,JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
KSHETRIY JANJATI VIKAS SAMITI BHARATPUR,JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
KSHETRIY JANJATI VIKAS SAMITI BHARATPUR,JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
