ITAT Jaipur Bench
7,649 judgments
KSHETRIY JANJATI VIKAS SAMITI BHARATPUR,JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
KSHETRIY JANJATI VIKAS SAMITI BHARATPUR,JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
NARNOLI SUPERIOR CONSTRUCTIONS PRIVATE LIMITED,JAIPUR vs INCOME TAX OFFICER, WARD 1(3), JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SMT. SANYA SURENDRA MEHTA,JAIPUR vs ITO, WARD-6(1), JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकरअपीलसं. / ITA No. 1523/JP/2024 निर्धारणवर्ष / AssessmentYear : 2013-14 Smt. Sanya Surendra Mehta 301, Swadeshi Apartment, D-37-38 Shanti Path, Patrakar Colony, Tilak Nagar, Jaipur बनाम The ITO Ward - 6(1) Jaipur प्रत्यर्थी / Respondent स्थायीलेखा सं. / जीआईआर सं./PAN/GIR No.: ABMPM 0118 L अपीलार्थी / Appellant निर्धारिती की ओरसे / Assesseeby : Shri P.C. Parwal, CA राजस्व की ओरसे /Revenue by: Shri Gautam Singh Cho
KANTA PRASAD SAINI ,JAIPUR vs ITO WARD-4(1), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकरअपीलसं./ITA No.1262 & 1272/JP/2024 निर्धारणवर्ष / AssessmentYear : 2010-11 Shri Kanta Prasad Saini Vs. The ITO 161, Saini Properties Ke Pass Ward 4 (1) Brahampur, Road Tripoliya Bazar, Jaipur Jaipur स्थायीलेखा सं. / जीआईआर सं./PAN/GIR No.: DFRPS 6798 C अपीलार्थी / Appellant प्रत्यर्थी / Respondent निर्धारिती की ओरसे/Assesseeby : Shri Ashish Khandelwal, CA राजस्व की ओरसे /Revenue by: Shri Gautam Singh Choudhary, J
KANTA PRASAD SAINI,JAIPUR vs ITO WARD-4(1), JAIPUR
CHANDRA MOHAN BADAYA,JAIPUR vs DCIT, CENTRAL CIRCLE , AJIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
CARELEAVERS INNER CIRCLE FORUM,JAIPUR vs COMMISSIONER OF INCOME TAX (EXEMPTION), JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
MARUTI CHARITABLE TRUST HOSPITAL AND RESEARCH CENTET,DADABARI KOTA vs CIT EXEMPTION, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
JAGDISH KUMAR ARORA,BHAWANIMANDI vs DCIT, CENTRAL CIRCLE- KOTA, KOTA
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
EDILA BUSINESS WORLD PRIVATE LIMITED,KOTA, RAJASTHAN vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, NEW DELHI
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
BARODA RAJASTHAN KSHETRIYA GRAMIN BANK,AJMER vs DY. CIT (ACIT) CIRCLE -2 AJMER , CR BUILDING,OPP. SESSION COURT,JAIPUR ROAD ,AJMER
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
MANGU SINGH,BHIWADI vs INCOME TAX OFFICER, WARD-BHIWADI, BHIWADI
SHRI SANDEEP GOSAIN (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
SHREE PRITHVI STEEL ROLLING MILLS PRIVATE LIMITED,JAIPUR vs DY. CIT, CIRCLE-04, JAIPUR, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, JAIPUR, JAIPUR vs KAILASH CHAND HIRAWAT , JAIPUR
SHRI GAGAN GOYAL, AM& SHRI NARINDER KUMAR, JM आयकर अपील सं./ITA No. 1175/JPR/2024 निर्धारण वर्ष / Assessment Year: 2011-12 Deputy Commissioner of Income Tax, बनाम Sh. Kailash Chand Hirawat Central Circle-4, VS. 9, Narain Singh Road, Jaipur. Jaipur. अपीलार्थी / Appellant प्रत्यर्थी / Respondent स्थायीलेखा सं./ जीआईआर सं./PAN/GIR No.: AAKPH9224R निर्धारिती की ओरसे / Assesseeby : Shri Rohan Sogani, C.A. राजस्व की ओरसे / Revenue by: Shri Arvind Kumar, CIT-DR, Mrs. Anita Rinesh, JCIT-DR सुनवाई क
BRIJ NANDAN BENIWAL,KARAULI vs ITO WARD KARAULI, KARAULI
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
NASH FASHIONS (INDIA) LTD.,,JAIPUR vs THE DY. COMMISSIONER OF INCOME TAX, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकर अपील सं./ITA No. 351/JP/2024 निर्धारण वर्ष / Assessment Year : 2012-13 M/s. Nash Fashions (India) Ltd. बनाम The DCIT G-169-170, EPIP Zone, Sitapura Industrial Vs. Circle-2 Area, Tonk Road, Jaipur-302018 Jaipur स्थायी लेखा सं./जीआईआर सं./PAN/GIR No.: AABCN 0909 K अपीलार्थी / Appellant प्रत्यर्थी / Respondent निर्धारिती की ओर से / Assessee by : Shri Dheeraj Borad, CA राजस्व की ओर से /Revenue by: Shri P.P. Meena, C
ASSISSTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, AJMER vs BARODA RAJASTHAN KSHETRIYA GRAMIN BANK, AJMER
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
SH. BHOORI SINGH,ALWAR vs ITO, WARD-1(3), ALWAR, ALWAR
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
ANIL KUMAR VERMA,ALWAR vs ITO, WARD-1(2), ALWAR, ALWAR
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
