ITAT Jaipur Bench
7,649 judgments
SHARDA DEVI,ALWAR vs ITO, WARD-1(4), ALWAR
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
FINETECH DEVELOPERS PRIVATE LIMITED,LAL KOTHI vs INCOME TAX OFFICER WARD 6(2), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SHRI JAIN SHWETAMBER TERAPANTHI VIDYALAYA COMMITTEE,STATION ROAD, PURANI SADAK vs CIT EXEMPTION, CIT EXEMPTION JAIPUR
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
SUNITA GOYAL,1/35, VIDHYADHAR NAGAR, JAIPUR vs ITO, WARD-4(2),, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
MARU SECURITIES PRIVATE LIMITED,JAIPUR vs INCOME TAX OFFCER, WARD-6(4), JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
MARU SECURITIES PRIVATE LIMITED,JAIPUR vs ITO, WARD- 6(4), JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
DEEPAK BANSAL,KISHANGARH vs ITO, KISHANGARH
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM\nआयकर अपील सं./ITA No. 304/JP/2017\nनिर्धारण वर्ष / Assessment Year : 2007-08\nShri Deepak Bansal\nC/o Shri D.K. Mathur\nStation Road, Makrana Distt. Nagaur (Raj)\nVs.\nThe ITO\nWard - -2\nKishangarh\nस्थायी लेखा सं./जीआईआर सं./PAN/GIR No.: AIMPB 1646 H\nअपीलार्थी / Appellant\nप्रत्यर्थी / Respondent\nनिर्धारिती की ओर से / Assessee by : Shri Komal Harsh, Advocate\nराजस्व की ओर से / Revenue by: Shri Gautam Singh Choud
SANKIRTANA MOVEMENT TRUST,JAIPUR vs ITO WARD 6(2), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SANKIRTANA MOVEMENT TRUST,JAIPUR vs ITO WARD 6(2), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SANKIRTANA MOVEMENT TRUST,JAIPUR vs ITO WARD 6(2), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SANKIRTANA MOVEMENT TRUST,JAIPUR vs ITO WARD 6(2), JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
RAJA RAM CHOUDHARY ,MALPURA vs INCOME TAX OFFICER WARD TONK, TONK
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
JAMNA DAS MAHESHWARI,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1,, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकर अपील सं./ITA No. 1319/JP/2024 निर्धारण वर्ष / Assessment Years : 2013-14 Shri Jamna Das Maheshwari C-21, Chomu House, Sardar Patel Marg C-Scheme, Jaipur- 302 003 बनाम The DCIT Vs. Circle-1 Jaipur स्थायी लेखा सं. / जीआईआर सं./PAN/GIR No.: ADAPAM 3687 N अपीलार्थी / Appellant प्रत्यर्थी / Respondent निर्धारिती की ओर से / Assessee by : Mrs. Twinkle Jain, Advocate राजस्व की ओर से / Revenue by: Shri Dinesh Badgujar, A
DCIT, CIRCLE -6, JAIPUR, NCRB, JAIPUR vs ASCENT BUILDHOME DEVELOPERS LIMITED, ADARSH NAGAR, JAIPUR
TIJARIA POLYPIPES LIMITED,JAIPUR vs DCIT CIRLCE 4, JAIPUR
NIMBUS PIPES LIMITED,JAIPUR vs INCOME TAX OFFICER, JAIPUR
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
SH. DHEERAJ SINGH SISODIYA,KOTA vs DCIT, CENTRAL CIRCLE, KOTA, KOTA
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Judicial Member)
SH. DHEERAJ SINGH SISODIYA,KOTA vs DCIT, CENTRAL CIRCLE, KOTA, KOTA
DR. S. SEETHALAKSHMI (Judicial Member)
SH. DHEERAJ SINGH SISODIYA,KOTA vs DCIT, CENTRAL CIRCLE, KOTA, KOTA
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SH. DHEERAJ SINGH SISODIYA,KOTA vs DCIT, CENTRAL CIRCLE, KOTA, KOTA
DR. S. SEETHALAKSHMI (Judicial Member)
