LUNKARANJI BAID CHARITABLE TRUST,JAIPUR vs. CIT (EXEMPTION), JAIPUR
ITA 1476/JPR/2024[2023-24]Status: DisposedITAT Jaipur13 March 20251 pages
Income Tax Appellate Tribunal, JAIPUR BENCH “A”, JAIPUR
Before: SHRI SANDEEP GOSAIN & SHRI GAGAN GOYAL
For Appellant: Mr. Anoop Bhatia, CA, Ld. AR
For Respondent: Mr. Arvind Kumar, CIT, Ld. DR
Hearing: 07/02/2025Pronounced: 13/03/2025
PER GAGAN GOYAL, A.M:
These two appeals by the assessee are directed against the order of CIT (E),
Jaipur dated 22.03.2024 passed 12AB (1) (b) (ii) (B) and 80G (5) of the Income Tax
Act, 1961 (in short ‘the Act’).
In ITA No. 1476/JPR/2024, the assessee has raised the following grounds of appeal: -