← All Benches
ITAT Jabalpur Bench
969 judgments
JITENDRA PRATAP SINGH BAGRI,SATNA vs INCOME TAX OFFICER, WARD, SATNA
ITA 31/JAB/2023[2011-12]Status: Disposed15/9/2023AY 2011-12
NARENDRA AGRAWAL,JABALPUR vs ITO-WARD 1 (2), JABALPUR
ITA 25/JAB/2023[2012-13]Status: Disposed15/9/2023AY 2012-13
VINEET KUMAR MISHRA,JABALPUR vs INCOME TAX OFFICER, JABALPUR
ITA 94/JAB/2022[2013-14]Status: Disposed15/9/2023AY 2013-14
IQRARUL HAQUE,SEONI vs ASSESSING OFFICER, CHHINDWARA
ITA 45/JAB/2023[2016-17]Status: Disposed14/9/2023AY 2016-17
SALEEM AHMED KHAN, BOON ELECTRONIC, CORPORATION MARKET NAUDARA BRIDGE,JABALPUR,JABALPUR vs INCOME TAX OFFICER, WARD 2(1), JABALPUR, JABALPUR
ITA 88/JAB/2022[2014-15]Status: Disposed14/9/2023AY 2014-15
RADHIKA CONSTRUCTION,NARSINGHPUR vs INCOME TAX OFFICER WARD, NARSINGHPUR
ITA 85/JAB/2022[2017-18]Status: Disposed14/9/2023AY 2017-18
SPARSH ASSOCIATION OF DEVELOPMENT PROFESSIONALS & CONSULTANTS,REWA vs ASSTT COMMISSIONER OF INCOME TAX, REWA
ITA 105/JAB/2022[2019-20]Status: Disposed14/9/2023AY 2019-20
SHRI NAMIYUN PARSWANATH JAIN, SWETAMBER MANIDHARI TRUST,JABALPUR vs INCOME TAX OFFICER(EXEMPTION), JABALPUR
ITA 100/JAB/2022[2018-19]Status: Disposed14/9/2023AY 2018-19
SATYENDAR KUMAR FOUZDRA,HOSHANGABAD vs VERSUS ACIT, ITARSI, ITARSI
ITA 52/JAB/2022[2013-14]Status: Disposed13/9/2023AY 2013-14
RAHUL DEOPUJARI NANA GHAT, AZAD WARD, MANDLA,MANDLA vs INCOME TAX OFFICER, MANDLA WARD MANDLA, MANDLA
ITA 19/JAB/2022[2017-18]Status: Disposed13/9/2023AY 2017-18
ALKA JAIN,SEONI vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE, CHHINDWARA
ITA 104/JAB/2022[2017-18]Status: Disposed13/9/2023AY 2017-18
RISHABH KUMAR JAIN,SAGAR vs INCOME TAX OFFICER-1,SAGAR, SAGAR
ITA 91/JAB/2023[2015-16]Status: Disposed12/9/2023AY 2015-16
GAYATRI DEVI AGRAWAL,BALAGHAT vs INCOME TAX OFFICER, WARD -BALAGHAT, BALAGHAT
ITA 106/JAB/2022[2014-15]Status: Disposed12/9/2023AY 2014-15
M/S VARSMA ENGINEERS GROUP, 656, VIJAY NAGAR, DAMOH ROAD,JABALPUR vs ACIT, CIRCLE 1(1), JABALPUR
ITA 90/JAB/2022[2022-21]Status: Disposed11/9/2023AY 2022-21
NARESH PODDAR,KATNI vs INCOME TAX OFFICER, WARD-2 KATNI, KATNI
ITA 3/JAB/2023[2009-10]Status: Disposed18/8/2023AY 2009-10
MOHAN LAL HARGOVIND DAS BIDI UYDUOG PRIVATE LIMITED,JABALPUR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 2(1), JABALPUR, JABALPUR
ITA 1/JAB/2023[2014-15]Status: Disposed18/8/2023AY 2014-15
ADARSH AGRAWAL,JABALPUR vs ITO,2(2), JABALPUR
ITA 92/JAB/2022[2016-17]Status: Heard18/8/2023AY 2016-17
GEOMIN INDUSTRIES PRIVATE LIMITED,JABALPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX 1.JABALPUR, JABALPUR
ITA 39/JAB/2022[2017-18]Status: Heard18/8/2023AY 2017-18
LATE SHRI TIRATH RAJ SINGH,THROUGH LEGAL HEIR SHRI GYANENDRA SINGH, VIDEH NIKUNJ, NEAR JAWAHAR PARK, SIDHI(M.P),SIDHI vs INCOME TAX OFFICER -2, REWA
ITA 52/JAB/2023[2008-09]Status: Disposed21/7/2023AY 2008-09
KAILASH CHAND AGRAWAL,SATNA vs INCOME TAX OFFICER WARD-1, SATNA
ITA 47/JAB/2023[2013-14]Status: Disposed21/7/2023AY 2013-14