← All Benches
ITAT Jabalpur Bench
969 judgments
PANNA LAL MUKHARJEE 1065/1, SHASTRI NAGAR MEDICAL COLLEGE,JABALPUR vs ITO2(3), JABALPUR, JABALPUR
ITA 91/JAB/2022[2017-18]Status: Disposed21/7/2023AY 2017-18
PRAKASH CHAND HINDUJA,KATNI vs PRINCIPAL COMMISSIONER OF INCOME TSX JABALPUR 1., JABALPUR
ITA 40/JAB/2022[2017-18]Status: Disposed21/7/2023AY 2017-18
ABHISHEK PUROHIT, SAGAR,SAGAR vs ITO WARD (3) SAGAR, SAGAR
ITA 47/JAB/2022[2016-17]Status: Disposed7/7/2023AY 2016-17
SATYA PAL DARYANI,JABALPUR vs PR. COMMISSIONER OF INCOME TAX PCIT, JABALPUR-1, JABALPUR
ITA 32/JAB/2022[2017-18]Status: Disposed4/7/2023AY 2017-18
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-KATNI, KATNI vs SHRI SHANKARLAL VISHWKARMA, KATNI
ITA 96/JAB/2018[2013-14]Status: Disposed28/2/2023AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-KATNI, KATNI vs SHRI SHANKARLAL VISHWKARMA, KATNI
ITA 129/JAB/2018[2014-15]Status: Disposed28/2/2023AY 2014-15
ASST. COMMISSIONER OF INCOME TAX vs SHRI SHANKARLAL VISHWAKARMA,
ITA 252/JAB/2016[2012-13]Status: Disposed28/2/2023AY 2012-13
VISHAL JESWANI,JABALPUR vs INCOME TAX OFFICER, WARD 2(1), JABALPUR
ITA 27/JAB/2022[2014-15]Status: Disposed17/1/2023AY 2014-15
INCOME TAX OFFICER WARD-1, CHHINDWARA vs M. P. RASTRIYA KOYLA KHADAN MAJDOOR SANGH COLLIERY EMPLOYEE COOPERATIVE SOCIETY, CHHINDWARA
ITA 4/JAB/2021[2017-18]Status: Disposed11/1/2023AY 2017-18
INCOME TAX OFFICER,WARD 1(1), JABALPUR vs SHRI DEEPAK SINGH BANAFER, JABALPUR
ITA 92/JAB/2019[2014-15]Status: Disposed11/1/2023AY 2014-15
SUNIL KUMAR MALOO.,SEONI vs ITO,SEONI, SEONI
ITA 78/JAB/2022[2011-12]Status: Disposed21/12/2022AY 2011-12
URJA KARMCHARI SAKH ALP BACHAT SAHKARITA MARYADIT,SAGAR vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC, BANGALORE, BANGALORE
ITA 1/JAB/2022[2018-2019]Status: Disposed6/12/2022AY 2018-2019
DEVENDRA SINGH JADAUN,JAIPUR vs PCIT - JABALPUR, JABALPUR
ITA 43/JAB/2022[2017-18]Status: Fixed29/11/2022AY 2017-18
HEMANT KUMAR MULCHANDANI,JABALPUR vs DCIT CIRCLE 1(1), JABALPUR, JABALPUR
ITA 42/JAB/2022[2017-18]Status: Disposed29/11/2022AY 2017-18
RITA MANCHHANI,JABALPUR vs PR. CIT-1 JABALPUR, JABALPUR
ITA 19/JAB/2021[2015-16]Status: Disposed29/11/2022AY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -2(1), JABALPUR vs M/S. MAHAKAUSHAL SUGAR & POWER INDUSTRIES LTD., NARSINGHPUR
ITA 44/JAB/2020[2017-18]Status: Disposed29/11/2022AY 2017-18
HAJARIMAL MISHRIMAL BAFANA vs ADDITIONAL COMMISSIONER OF INCOME TAX RANGE,
ITA 176/JAB/2016[2005-06]Status: Disposed29/11/2022AY 2005-06
HAJARIMAL MISHRIMAL BAFANA vs ADDITIONAL COMMISSIONER OF INCOME TAX RANGE,
ITA 175/JAB/2016[2004-05]Status: Disposed29/11/2022AY 2004-05
ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE -SATNA, SATNA vs M/S. DALMIA CEMENT EAST LIMITED,(FORMERLY KNOWN AS BOKARO JAYPEE CEMENT LTD.), NEW DELHI
ITA 223/JAB/2018[2014-15]Status: Disposed23/11/2022AY 2014-15
M/S. DALMIA CEMENT EAST LIMITED,(FORMERLY KNOWN AS BOKARO JAYPEE CEMENT LTD.),NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE -SATNA, SATNA
ITA 193/JAB/2018[2014-15]Status: Disposed23/11/2022AY 2014-15