← All Benches
ITAT Indore Bench
5,736 judgments
M/S VIDISHA BHOPAL KSHETRIYA GRAMIN BANK,BHOPAL vs ITO, VIDISHA
ITA 860/IND/2017[13-14]Status: Disposed8/2/2019
M/S VIDISHA BHOPAL KSHETRIYA GRAMIN BANK,BHOPAL vs ITO, VIDISHA
ITA 859/IND/2017[12-13]Status: Disposed8/2/2019
DEPUTY COMMISSIONER OF INCOME TAX, KHANDWA vs SHRI SANDEEP KUMAR MUNDRA. PROP.M/S S.K. ENTERPRISES, BURHANPUR
ITA 511/IND/2017[2013-14]Status: Disposed8/2/2019AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, KHANDWA vs SHRI SUDHIR KUMAR MUNDRA. PROP. M/S SUDHIR TRADING CO., BURHANPUR
ITA 510/IND/2017[2013-14]Status: Disposed8/2/2019AY 2013-14
M/S KRISHNA OILS & PROTEINS PVT. LTD,UJJAIN vs ACIT 2 (1), UJJAIN
ITA 908/IND/2017[13-14]Status: Disposed7/2/2019
VIJAY KHANDELWAL,UJJAIN vs ITO 1(1), UJJAIN
ITA 861/IND/2017[2014-15]Status: Disposed7/2/2019AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX 1(1), INDORE, INDORE vs SHRI RANDHIR GAWADE, INDORE
ITA 538/IND/2017[2013-14]Status: Disposed7/2/2019AY 2013-14
ACIT., KHANDWA vs M/S CHHAGANLAL KISHANLAL & CO, BHRHANPUR
ITA 839/IND/2017[2011-12]Status: Disposed6/2/2019AY 2011-12
ACIT 2 (1), UJJAIN vs M/S PHALODI CONSTRUCTION COMPANY NERSIGARH, NERSIGARH
ITA 657/IND/2017[07-08]Status: Disposed6/2/2019
ASSISTANT COMMISSIONER OF INCOMETAX- 2(1), UJJAIN, UJJAIN vs M/S RAMAN SOMAN & CO., UJJAIN
ITA 493/IND/2017[2014-15]Status: Disposed6/2/2019AY 2014-15
LATE SMT. KAILASH AGRAWAL THROUGH LH MR. SUSHIL AGRAWAL,BHOPAL vs THE DCIT CENTRAL-1, BHOPAL
ITA 426/IND/2017[2012-13]Status: Disposed6/2/2019AY 2012-13
THE ACIT-2(1), UJJAIN vs M/S. TURQUISE INVESTMENT & FINANCE PVT.LTD., NAGDA
ITA 333/IND/2017[2011-12]Status: Disposed6/2/2019AY 2011-12
THE ACIT-2(1), UJJAIN vs M/S. TURQUISE INVESTMENT & FINANCE PVT.LTD., NAGDA
ITA 332/IND/2017[2008-09]Status: Disposed6/2/2019AY 2008-09
THE ITO, WARD 3(1), INDORE vs M/S. T.LOGIKS, INDORE
ITA 304/IND/2017[2012-13]Status: Disposed6/2/2019AY 2012-13
SMT. MAYADEVI CHAWLA,INDORE vs ITO 2(4), INDORE
ITA 921/IND/2018[2013-14]Status: Disposed5/2/2019AY 2013-14
SHRI MOHAN JAIN,INDORE vs INCOME TAX OFFICER- 1(2), UJJAIN
ITA 605/IND/2017[2014-15]Status: Disposed5/2/2019AY 2014-15
SHRI RAM GOPAL GUPTA,BHOPAL vs THE ACIT 3(1), BHOPAL
ITA 966/IND/2016[2008-09]Status: Disposed5/2/2019AY 2008-09
SMT. RAMA GARG,SEHORE vs THE ACIT 3(1), BHOPAL
ITA 1345/IND/2016[2012-13]Status: Disposed5/2/2019AY 2012-13
THE DY./ACIT, 3(1), BHOPAL vs SMT. RAMA GARG, SEHORE
ITA 1321/IND/2016[2012-13 ]Status: Disposed5/2/2019
HARMINDER SINGH BHATIA,INDORE vs DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL) 1, BHOPAL
ITA 400/IND/2018[2010-11]Status: Disposed24/1/2019AY 2010-11
