← All Benches
ITAT Indore Bench
5,736 judgments
THE DCIT, 3(1), BHOPAL vs M/S. AP INDIA BIOTECH PVT. LTD., BHOPAL
ITA 438/IND/2014[2010-11]Status: Disposed14/2/2019AY 2010-11
THE ACIT, CIRCLE 3(1), BHOPAL vs M/S. KHYATI FOODS PVT. LTD., BHOPAL
ITA 255/IND/2014[2010-11]Status: Disposed14/2/2019AY 2010-11
SHRI RAMESH RAO NANARAO MARATHA,NEEMUCH vs THE ITO, NEEMUCH
ITA 47/IND/2018[08-09]Status: Disposed13/2/2019
M/S SANGHI BROTHERS,INDORE vs THE ACIT 5 (1), INDORE
ITA 723/IND/2017[2008-2009]Status: Disposed13/2/2019AY 2008-2009
M/S MAY CAR BHOPAL PVT. LTD.,BHOPAL vs ASSISTANT COMMISSIONER OF INCOME TAX 2 (1), BHOPAL
ITA 675/IND/2017[2010-11]Status: Disposed13/2/2019AY 2010-11
SHRI CHANDRA SHEKHAR CHOURSIYA,BERCHA vs INCOME TAX OFFICER, SHAJAPUR
ITA 667/IND/2017[2009-10]Status: Disposed13/2/2019AY 2009-10
M/S STI INDIA LIMITED,RAU PITHAMPUR,MHOW vs DEPUTY COMMISSIONER OF INCOME TAX- 5(1), INDORE, INDORE
ITA 611/IND/2017[2001-02]Status: Disposed13/2/2019AY 2001-02
SHRI SUDEEP MAHESHWARI,BHOPAL vs THE ACIT -1(1), BHOPAL
ITA 299/IND/2017[2008-09]Status: Disposed13/2/2019AY 2008-09
M/S RIGHILL ELECTRICALS P. LTD.,BHOPAL vs THE ACIT 3(1), BHOPAL
ITA 1059/IND/2016[2004-05]Status: Disposed13/2/2019AY 2004-05
M/S. FROLIC REALTY PRIVATE LIMITED,INDORE vs THE ITO 3(3), INDORE
ITA 364/IND/2015[2010-11]Status: Disposed13/2/2019AY 2010-11
M/S. ASPIRANT MERCANTILE COMPANY PRIVATE LIMITED,INDORE vs THE ITO 3(3), INDORE
ITA 363/IND/2015[2010-11]Status: Disposed13/2/2019AY 2010-11
M/S. AVOCADO TRADING COMPANY PRIVATE LIMITED,INDORE vs THE ITO 3(3), INDORE
ITA 362/IND/2015[2010-11]Status: Disposed13/2/2019AY 2010-11
THE ACIT, 1(1), BHOPAL vs SHRI SUDEEP MAHESHWARI, BHOPAL
ITA 524/IND/2013[2010-11]Status: Disposed13/2/2019AY 2010-11
M/S. SIDDHI VINAYAK EDUCATION SOCIETY,SEHORE vs THE ACIT CIRCLE 2(1), BHOPAL
ITA 510/IND/2014[2007-08]Status: Disposed12/2/2019AY 2007-08
SHRI RAMESH CHANDRA GUPTA,BIORA DISTRICT RAJGARH vs ASSISTANT COMMISSIONER OF INCOME TAX 2 (1) UJJAIN, UJJAIN
ITA 595/IND/2017[2014-15]Status: Disposed11/2/2019AY 2014-15
SHRI ASHUTOSH GUPTA PROP. M/S MAA GAYATRI STORES,BIAORA vs ASSISTANT COMMISSIONER OF INCOME TAX 2 (1), UJJAIN, UJJAIN
ITA 594/IND/2017[2014-15]Status: Disposed11/2/2019AY 2014-15
MONA PODDAR,BHOPAL vs INCOME TAX OFFICER-2(1), UJJAIN, UJJAIN
ITA 583/IND/2017[2009-10]Status: Disposed11/2/2019AY 2009-10
SHRI VIJENDRA PRATAP SINGH RAWAT,INDORE vs THE ACIT 5(1), INDORE
ITA 1347/IND/2016[2012-13]Status: Disposed11/2/2019AY 2012-13
M/S RAJIV GANDHI PROUDYOGIK VISHWAVIDHALYA,BHOPAL vs CIT EXEMPTION, BHOPAL
ITA 614/IND/2018[0]Status: Disposed8/2/2019
SHRI ANUPAM CHOUKSEY,BHOPAL vs THE ACIT 2(1), BHOPAL
ITA 605/IND/2018[2088-09]Status: Disposed8/2/2019AY 2088-09
