← All Benches
ITAT Indore Bench
5,736 judgments
SHRIMATI SHARDA KASLIWAL,INDORE vs ASSISTANT COMMISSIONER OF INCOME TAX- CENTRAL (I), INDORE, INDORE
ITA 469/IND/2017[2013-14]Status: Disposed30/4/2019AY 2013-14
M/S PUMARTH INFRASTRUCTURE PVT.LTD.,INDORE vs ASSISTANT COMMISSIONER OF INCOME TAX (CENTRAL)-1, INDORE, INDORE
ITA 468/IND/2017[2013-14]Status: Disposed30/4/2019AY 2013-14
MANOJ KASLIWAL,INDORE vs ASSISTANT COMMISSIONER OF INCOME TAX- CENTRAL (1), INDORE, INDORE
ITA 466/IND/2017[2013-14]Status: Disposed30/4/2019AY 2013-14
PARTH KASLIWAL,INDORE vs ASSISTANT COMMISSIONER OF INCOME TAX- CENTRAL (I), INDORE, INDORE
ITA 465/IND/2017[2013-14]Status: Disposed30/4/2019AY 2013-14
DYPUTI COMMISSIONER OF INCOME TAX (CENTRAL)-1, INDORE, INDORE vs M/S PUMARTH INFRASTRUCTURE PVT. LTD., INDORE
ITA 452/IND/2017[2013-14]Status: Disposed30/4/2019AY 2013-14
SHRIMATI SHASHI YADAV,INDORE vs INCOME TAX OFFICER WARD 5 (3), INDORE
ITA 446/IND/2017[2012-13]Status: Disposed30/4/2019AY 2012-13
ITO 2 (2), INDORE vs SMT SHIV KUMARI MAURYA, INDORE
ITA 838/IND/2017[2011-2012]Status: Disposed29/4/2019AY 2011-2012
ITO, 2(2), INDORE vs SMT. RITA BAI MAURYA, INDORE
ITA 837/IND/2017[11-12]Status: Disposed29/4/2019
ALAMAIL RAJU,BHOPAL vs ACIT CENTRAL-2, BHOPAL
ITA 831/IND/2017[2014-15]Status: Disposed29/4/2019AY 2014-15
BHUPENDRA SINGH KHANDPURE P/O M/S CENTRAL MOTORS,KHANDWA vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE KHANDWA, KHANDWA
ITA 464/IND/2017[2013-14]Status: Disposed29/4/2019AY 2013-14
SATINDER SINGH KHANDPURE P/O M/S CENTRAL MOTORS,KHANDWA vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE KHANDWA, KHANDWA
ITA 463/IND/2017[2013-14]Status: Disposed29/4/2019AY 2013-14
SHRI GIRISH KUMAR TAYAL,INDORE vs THE DCIT 5(1), INDORE
ITA 397/IND/2017[2011-12]Status: Disposed29/4/2019AY 2011-12
THE ACIT-2(1), UJJAIN vs M/S. TRAPTI TRADING & INVESTMENT PVT.LTD., NAGDA
ITA 331/IND/2017[2008-09]Status: Disposed29/4/2019AY 2008-09
SMT. ALAMAIL RAJU,BHOPAL vs THE ACIT (CENTRAL) II, BHOPAL
ITA 320/IND/2017[2010-11]Status: Disposed29/4/2019AY 2010-11
M/S KEERIT FRIENDS FOUNDATION,BHOPAL vs THE DCIT-1(1), BHOPAL
ITA 578/IND/2016[2011-12]Status: Disposed29/4/2019AY 2011-12
M/S ANDRITZ HYDRO PRIVATE LIMITED,BHOPAL vs DEPUTY COMMISSIONER OF INCOME TAX-1 (1), BHOPAL
ITA 686/IND/2017[2012-13]Status: Disposed16/4/2019AY 2012-13
M/S ANDRITZ HYDRO PRIVATE LIMITED,BHOPAL vs DEPUTY COMMISSIONER OF INCOME TAX-1 (1), BHOPAL
ITA 685/IND/2017[2013-14]Status: Disposed16/4/2019AY 2013-14
SHRI MUSTAK KHAN,INDORE vs THE ITO 2(3), INDORE
ITA 157/IND/2017[2010-11]Status: Disposed16/4/2019AY 2010-11
SHRI SHRIRAM TOSHNIWAL,BURHANPUR vs ACIT, KHANDWA
ITA 2/IND/2019[2014-15]Status: Disposed11/4/2019AY 2014-15
M/S ESSARJEE CONSTRUCTION PVT. LTD.,BHOPAL vs THE DCIT 1(1), BHOPAL
ITA 900/IND/2016[2010-11]Status: Disposed11/4/2019AY 2010-11
