ITO, 2(2), INDORE vs. SMT. RITA BAI MAURYA, INDORE
ITA 837/IND/2017Status: DisposedITAT Indore29 April 2019
Judgment text not available
The text for this order has not been extracted yet.
Recent GST High Court judgments
Search GST case law →- Mufti Clothing And Co vs. The Assistant Commissioner (St)Madras · 16 Oct 2026
- U Days Garments vs. The Adjudication OfficerMadras · 16 Oct 2026
- M/S Jsw Cement Limited,Jajpur vs. State Of OdishaOrissa · 16 Oct 2026
- M/S.Sreeshobi Enterprises vs. The Appellate AuthorityMadras · 16 Oct 2026
- S.T.Promotors vs. The Commercial Tax OfficerMadras · 16 Oct 2026