← All Benches
ITAT Indore Bench
5,736 judgments
THE DY./ACIT, 3(1), BHOPAL vs THE JILA SAHAKARI KENDRIYA BANK MARYADIT, SEHORE
ITA 1041/IND/2016[2008-09]Status: Disposed11/4/2019AY 2008-09
THE ACIT (CENTRAL)-1, INDORE vs M/S. M.C.S. TRADING COM. PVT. LTD., INDORE
ITA 353/IND/2017[2012-13]Status: Disposed9/4/2019AY 2012-13
SHRI GULAM HAIDER,BHOPAL vs THE ITO- 3(2), BHOPAL
ITA 317/IND/2015[2006-07]Status: Disposed9/4/2019AY 2006-07
AKSHAY SHAKTI,BHOPAL vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL-1, BHOPAL
ITA 643/IND/2017[2013-14]Status: Disposed8/4/2019AY 2013-14
M/S. AKSHAY SHAKTI SHIKSHA AVAM SAMAJ KALYAN SAMITI,BHOPAL vs THE DCIT CENTRAL-1, BHOPAL
ITA 361/IND/2017[2012-13]Status: Disposed8/4/2019AY 2012-13
SHRI DIGAMBER JAIN PANCHAYAT COMMITTEE TRUST,BHOPAL vs THE CIT (EXEMPTION), BHOPAL
ITA 360/IND/2017[]Status: Disposed8/4/2019
SHRI SURENDRA KAUR HORA,INDORE vs THE ITO WARD 5(3), INDORE
ITA 171/IND/2017[2006-07]Status: Disposed8/4/2019AY 2006-07
MADHYA PRADESH STATE OPEN SCHOOL,BHOPAL vs DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTION), BHOPAL
ITA 687/IND/2017[2013-14]Status: Disposed4/4/2019AY 2013-14
MAHAKAVI PANDIT BHURAMAL SAMAJIK SAHKAR NYAS,SAGAR vs COMMISSIONER OF INCOME TAX (EXEMPTION), BHOPAL
ITA 680/IND/2017[NA]Status: Fixed4/4/2019
MAHAKAVI PANDIT BHURAMAL SAMAJIK SAHKAR NYAS,SAGAR vs COMMISSIONER OF INCOME TAX (EXEMPTION), BHOPAL
ITA 679/IND/2017[NA]Status: Fixed4/4/2019
M/S KEVAL ( INDIA ) LTD,INDORE vs DCIT-R-1 (1), INDORE
ITA 653/IND/2017[2007-08]Status: Disposed4/4/2019AY 2007-08
M/S KEVAL (INDIA) LTD,INDORE vs DCIT-R 1(1), INDORE
ITA 652/IND/2017[2005-06]Status: Disposed4/4/2019AY 2005-06
M/S S.G.S. MOTORS PVT.LTD.,INDORE vs ACIT 5(1), INDORE RANGE-1, INDORE
ITA 640/IND/2017[2013-14]Status: Disposed4/4/2019AY 2013-14
MADHYA PRADESH STATE OPEN SCHOOL,BHOPAL vs CIT (EXEMPTION), BHOPAL
ITA 543/IND/2017[ 17-18]Status: Disposed4/4/2019
THE ITO, 2(3), BHOPAL vs SHRI VINOD GARG, SEHORE
ITA 252/IND/2012[2004-05]Status: Disposed4/4/2019AY 2004-05
THE DCIT, 1(1), INDORE vs M/S. BHATIA COAL WASHERIES LTD., INDORE
ITA 258/IND/2017[2012-13]Status: Disposed3/4/2019AY 2012-13
BHATIA COKE & ENERGY L.,INDORE vs INCOME TAX OFFICER, BHOPAL
ITA 581/IND/2017[2015-16]Status: Disposed1/4/2019AY 2015-16
SHRI RAKESH RAJANI,INDORE vs THE ITO-1(2), INDORE
ITA 407/IND/2017[2012-13]Status: Disposed1/4/2019AY 2012-13
M/S. ICONIC BITUMINOUS PVT. LTD.,INDORE vs THE ITO-2(4), INDORE
ITA 356/IND/2017[2012-13]Status: Disposed1/4/2019AY 2012-13
THE DCIT, 2(1), INDORE vs M/S. DIVYA JYOTI INDUSTRIES LTD., INDORE
ITA 791/IND/2016[2011-12]Status: Disposed1/4/2019AY 2011-12
