← All Benches
ITAT Indore Bench
5,736 judgments
SHRI VIRENDRA SINGH THAKUR,INDORE vs THE ACIT 3(1), INDORE
ITA 262/IND/2017[2013-14]Status: Disposed8/5/2019AY 2013-14
THE DCIT-3(1), INDORE vs SHRI VIRENDRA SINGH THAKUR, INDORE
ITA 253/IND/2017[2013-14]Status: Disposed8/5/2019AY 2013-14
ACIT 5(1), BHOPAL, BHOPAL vs MOHD TAHI KHAN, BHOPAL
ITA 87/IND/2018[2009-10]Status: Disposed7/5/2019AY 2009-10
THE ACIT 4(1), INDORE vs M/S. UMBRA MINING PVT. LTD., INDORE
ITA 375/IND/2017[2013-14]Status: Disposed7/5/2019AY 2013-14
M/S. JAJOO SURGICALS P. LTD.,INDORE vs THE ACIT CIR. 2(1), INDORE
ITA 394/IND/2014[2009-10]Status: Disposed7/5/2019AY 2009-10
M/S PATHWAY MULTITRADE P LTD, INDORE,INDORE vs ACIT CENTRAL, UJJAIN
ITA 46/IND/2018[2014-15]Status: Disposed6/5/2019AY 2014-15
M/S DAZZLE DEALERS P LTD.,AHMEDABAD vs ACIT CENTRAL, INDORE, INDORE
ITA 45/IND/2018[14-15]Status: Disposed6/5/2019
M/S ELIXIR IMPEX P LTD, MUMBAI vs ACIT CENTRAL, INDORE
ITA 44/IND/2018[14-15]Status: Disposed6/5/2019
M/S EMINENT SUPPLIERS P LTD,DHAR vs ACIT CENTRAL, UJJAIN
ITA 43/IND/2018[14-15]Status: Disposed6/5/2019
VISHWAKARMA CREATIONS PRIVATE LIMITED,INDORE vs ASSISTANT COMMISSIONER OF INCOME TAX (CENTRAL) UJJAIN CAMP AT INDORE, INDORE
ITA 192/IND/2018[2015-16]Status: Disposed6/5/2019AY 2015-16
POLY LOGIC INTERNATIONAL PRIVATE LIMITED,MUMBAI vs ASSISSTANT COMMISSIONER OF INCOME TAX (CENTRAL), UJJAIN CAMP AT INDORE, INDORE
ITA 191/IND/2018[2015-16]Status: Disposed6/5/2019AY 2015-16
RAJ HOMES P LTD,BHOPAL vs CIT(A)-2, BHOPAL, BHOPAL
ITA 857/IND/2017[2012-13]Status: Disposed6/5/2019AY 2012-13
RAJ HOMES P LTD,BHOPAL vs CIT (A) -2, BHOPAL
ITA 856/IND/2017[2011-12]Status: Disposed6/5/2019AY 2011-12
RAJ HOMES P LTD,BHOPAL vs CIT(A)-2, BHOPAL
ITA 855/IND/2017[2010-11]Status: Disposed6/5/2019AY 2010-11
ANIL TURKHIA,INDORE vs ACIT-4(1), INDORE
ITA 213/IND/2019[2014-15]Status: Disposed30/4/2019AY 2014-15
ANIL TURKHIA,INDORE vs ACIT-4(1), INDORE
ITA 212/IND/2019[2014-15]Status: Disposed30/4/2019AY 2014-15
ANIL TURKHIA,INDORE vs ACIT-4(1), INDORE
ITA 211/IND/2019[2014-15]Status: Disposed30/4/2019AY 2014-15
ANIL TURKHIA,INDORE vs ACIT-4(1), INDORE
ITA 210/IND/2019[2013-14]Status: Disposed30/4/2019AY 2013-14
SUMATI KUMAR KASLIWAL,INDORE vs ASSISTANT COMMISSIONER OF INCOME TAX, (CENTRAL)-1, INDORE, INDORE
ITA 472/IND/2017[2013-14]Status: Disposed30/4/2019AY 2013-14
M/S NISHANT FINANCE PVT.LTD,INDORE vs ASSISTANT COMMISSIONER OF INCOME TAX-CENTRAL (I), INDORE, INDORE
ITA 470/IND/2017[2013-14]Status: Disposed30/4/2019AY 2013-14