← All Benches
ITAT Indore Bench
5,736 judgments
INCOME TAX OFFICER (EXEMPTION), BHOPAL vs M/S HERO'S EDUCATION AND WELFARE SOCIETY, BHOPAL
ITA 303/IND/2018[2010-11]Status: Disposed14/5/2019AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX- 3(1), INDORE vs M/S MADHYA PRADESH FINANCIAL CORPORATION, INDORE
ITA 285/IND/2018[15-16]Status: Disposed14/5/2019
SHRI GOPAL SONI,MANDSAUR vs ADDLL. CIT, RATLAM
ITA 714/IND/2017[02-03]Status: Disposed14/5/2019
SHRI GOPAL KRISHNA SONI,MANDSAUR vs ASSTT.COMMISSIONER OF INCOME TAX, RATLAM
ITA 713/IND/2017[2001-2002]Status: Disposed14/5/2019AY 2001-2002
SHRI GOPAL KRISHNA SONI,MANDSAUR vs COMMISSIONER OF INCO ME-TAX, RATLAM
ITA 712/IND/2017[2000-01]Status: Disposed14/5/2019AY 2000-01
ASSISTANT COMMISSIONER OF INCOME TAX- 2(1), UJJAIN, UJJAIN vs SHRI JASWINDER SINGH OBERAI, INDORE
ITA 490/IND/2017[2013-14]Status: Disposed14/5/2019AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE -1(1), UJJAIN, UJJAIN vs SMT. GURUCHARAN KAUR OBEROI, INDORE
ITA 489/IND/2017[2013-14]Status: Disposed14/5/2019AY 2013-14
M/S. FLEXITUFF INTERNATIONAL LTD.,DHAR vs THE PR.CIT-1, INDORE
ITA 282/IND/2017[2012-13]Status: Disposed14/5/2019AY 2012-13
M/S MOIRA STEEL LTD.,INDORE vs THE DCIT 1(1), INDORE
ITA 893/IND/2016[2007-08]Status: Disposed14/5/2019AY 2007-08
SHRI DINESH NIGAM,INDORE vs INCOME TAX OFFICER 2 (3), INDORE, INDORE
ITA 457/IND/2017[2013-14]Status: Disposed13/5/2019AY 2013-14
THE DCIT-2(1), INDORE vs M/S. JAJOO SURGICALS PVT. LTD., INDORE
ITA 372/IND/2017[2010-11]Status: Disposed13/5/2019AY 2010-11
M/S HARMAN COOTEX & SEEDS PVT. LTD,KHARGOAN vs PRINCIPLE CIT -2, INDORE
ITA 279/IND/2018[14-15]Status: Disposed10/5/2019
ACIT 5(1), INDORE vs M/S PRAGATI DEVLOPERS, INDORE
ITA 277/IND/2018[12-13]Status: Disposed10/5/2019
DY. CIT,3(1), BHOPAL vs M/S KRISHI UPAJ MANDI SAMITI, MANDI COMPOUND, SEHORE
ITA 824/IND/2017[2008-09]Status: Disposed8/5/2019AY 2008-09
THE DCIT-3(1), INDORE vs SHRI VIRENDRA SINGH THAKUR, INDORE
ITA 53/IND/2017[2012-13]Status: Disposed8/5/2019AY 2012-13
THE DCIT-3(1), INDORE vs SHRI VIRENDRA SINGH THAKUR, INDORE
ITA 52/IND/2017[2012-13]Status: Disposed8/5/2019AY 2012-13
M/S. SAHANI TRADING CO.,INDORE vs THE ACIT 4(1), INDORE
ITA 41/IND/2017[2007-08]Status: Disposed8/5/2019AY 2007-08
THE DCIT-2(1), INDORE vs M/S. D & H SECHERON ELECTRODES (P) LTD., INDORE
ITA 373/IND/2017[2011-12]Status: Disposed8/5/2019AY 2011-12
SHRI VIRENDRA SINGH THAKUR,INDORE vs THE ACIT 3(1), INDORE
ITA 29/IND/2017[2012-13]Status: Disposed8/5/2019AY 2012-13
SHRI VIRENDRA SINGH THAKUR,INDORE vs THE ACIT 3(1), INDORE
ITA 28/IND/2017[2012-13]Status: Disposed8/5/2019AY 2012-13
