← All Benches
ITAT Indore Bench
5,736 judgments
SHRI KAMLESH KUMAR CHOUDHARY,GWALIOR vs THE DCIT 1(1), BHOPAL
ITA 704/IND/2016[2009-10]Status: Disposed4/6/2019AY 2009-10
SHRI KHEMRAJ SINGH CHAUHAN,GWALIOR vs THE DCIT 1(1), BHOPAL
ITA 703/IND/2016[2009-10]Status: Disposed4/6/2019AY 2009-10
SHRI SUKHDEV SINGH DHARIWAL,GWALIOR vs THE DCIT 1(1), BHOPAL
ITA 702/IND/2016[2009-10]Status: Disposed4/6/2019AY 2009-10
SHRI SANJAY KUMAR SAHU,GWALIOR vs THE DCIT 1(1), BHOPAL
ITA 701/IND/2016[2009-10]Status: Disposed4/6/2019AY 2009-10
SHRI CHANDRA KUMAR SHARMA,GWALIOR vs THE DCIT 1(1), BHOPAL
ITA 700/IND/2016[2009-10]Status: Disposed4/6/2019AY 2009-10
SHRI SURESH KUMAR UPADHYAY,GWALIOR vs THE DCIT 1(1), BHOPAL
ITA 699/IND/2016[2009-10]Status: Disposed4/6/2019AY 2009-10
THE ACIT- 1(1), BHOPAL vs SHRI VINOD VAISH, BHOPAL
ITA 189/IND/2013[2009-10]Status: Disposed4/6/2019AY 2009-10
RAMESH SINGH,HARDA vs ITO-2, HARDA
ITA 178/IND/2019[2008-09]Status: Disposed3/6/2019AY 2008-09
AMIT JAIN, MUMBAI vs PR CIT-2, BHOPAL
ITA 494/IND/2018[13-14]Status: Disposed3/6/2019
KASTURI CHEMTCH (INDIA) P LTD,INDORE vs PR. CIT -I, INDORE, INDORE
ITA 485/IND/2018[13-14]Status: Disposed3/6/2019
SHRI MANMOHAN GAMBHIR,INDORE vs ACIT-5(1), INDORE
ITA 293/IND/2018[12-136]Status: Disposed30/5/2019
SHRI LOKESH GADIA,JHABUA vs ACIT, RATLAM
ITA 854/IND/2017[2010-11]Status: Disposed30/5/2019AY 2010-11
THE DY CIT, C-2, INDORE vs M/S KETI SANGAM INFRASTRUCTURE (I) LTD., INDORE
ITA 834/IND/2017[2014-15]Status: Disposed30/5/2019AY 2014-15
SHRI KAILASH BHAGWAN CHOUDHARY,INDORE vs THE ITO 2(3), INDORE
ITA 68/IND/2017[2011-12]Status: Disposed30/5/2019AY 2011-12
ANIL KHILWANI,BHOPAL vs ASSISTANT COMMISSIONER OF INCOME TAX (CENTRAL) II, BHOPAL
ITA 632/IND/2017[2014-15]Status: Disposed30/5/2019AY 2014-15
SHREE SAI BUILDERS,BHOPAL vs ASSISTANT COMMISSIONER OF INCOME TAX (CENTRAL) II, BHOPAL
ITA 631/IND/2017[2014-15]Status: Disposed30/5/2019AY 2014-15
THE ACIT 1(1), INDORE vs M/S. BRILLIANT ESTATE PVT. LTD., INDORE
ITA 393/IND/2017[2013-14]Status: Disposed30/5/2019AY 2013-14
INCOME TAX OFFICER-1, KHANDWA vs SMT. PADMA BAI JAIN, KHANDWA
ITA 328/IND/2018[2013-14]Status: Disposed15/5/2019AY 2013-14
SHRI AMIT KUKREJA,BHOPAL vs PRINCIPAL COMMISSIONER OF INCOME TAX-2, BHOPAL
ITA 318/IND/2018[2008-09]Status: Disposed15/5/2019AY 2008-09
)RAJYAVARDHAN SINGH,INDORE vs ACIT,CIRCLE 5(1), INDORE
ITA 294/IND/2018[2012-13]Status: Disposed15/5/2019AY 2012-13
