← All Benches
ITAT Indore Bench
5,736 judgments
DEPUTY COMMISSIONER OF INCOME TAX 1 (1), INDORE vs M/S PARSHWA BUILDERS PRIVATE LIMITED, INDORE
ITA 679/IND/2018[2012-13]Status: Disposed24/6/2019AY 2012-13
THE ACIT, 3(1), INDORE vs M/S. MADHYA PRADESH FINANCIAL CORPORATION, INDORE
ITA 629/IND/2018[14-15]Status: Disposed24/6/2019
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE- 1(1), UJJAIN vs M/S CUMMINS TURBO TECHNOLOGIES LTD., DEWAS
ITA 74/IND/2018[2003-04]Status: Disposed20/6/2019AY 2003-04
M/S. GYAN SAGAR SOCIETY,INDORE vs ITO- (EXEMPTION), INDORE, INDORE
ITA 648/IND/2018[2010-11]Status: Disposed20/6/2019AY 2010-11
JOINT SUB REGISTRAR,RATLAM vs DIRECTOR OF INCOME TAX (I & C I), BHOPAL
ITA 256/IND/2018[14-15]Status: Disposed20/6/2019
M/S. INDORE PARASPAR SAHAKARI BANK LTD.,INDORE vs ACIT-I(I), INDORE
ITA 441/IND/2019[2010-11]Status: Disposed18/6/2019AY 2010-11
M/S INDORE PARASPAR SAHKARI BANK LTD.,INDORE vs INCOME TAX OFFICER -2 (5), INDORE
ITA 503/IND/2018[2012-13]Status: Disposed18/6/2019AY 2012-13
SHRI LOKENDRA SINGH RAJPUT,UJJAIN vs THE DCIT 2(1), UJJAIN
ITA 234/IND/2018[10-11]Status: Disposed18/6/2019
ASHRAF KHAN,INDORE vs INCOME TAX OFFICER 2 (2), INDORE
ITA 535/IND/2018[2011-12]Status: Disposed14/6/2019AY 2011-12
M/S PRABHAKAR PAPER MILLS PVT.LTD.,BHOPAL vs PR. CIT-2, BHOPAL
ITA 824/IND/2018[2007-08]Status: Disposed13/6/2019AY 2007-08
INCOME TAX OFFICER 3 (2), INDORE vs SMT. USHA RANI BHATIA, INDORE
ITA 522/IND/2018[2014-15]Status: Disposed13/6/2019AY 2014-15
M/S MAHAKAL DISTILLERIES PVT. LTD.,UJJAIN vs PRINCIPAL COMMISSIONER OF INCOME TAX, UJJAIN
ITA 518/IND/2018[2013-14]Status: Disposed13/6/2019AY 2013-14
SHRI ASHOK MAVJI SONI,INDORE vs ITO 5(3), INDORE
ITA 96/IND/2019[2015-16]Status: Disposed10/6/2019AY 2015-16
SHRI ABHISHEK GITE,THANE vs ITO-3(2), INDORE
ITA 88/IND/2019[2010-11]Status: Disposed10/6/2019AY 2010-11
M/S. INDIAN PULSE MILLS,INDORE vs ITO 5(2), INDORE
ITA 77/IND/2019[2014-15]Status: Disposed10/6/2019AY 2014-15
SMT. SURINDER KAUR,BHOPAL vs ACIT (CENTRAL)-2, BHOPAL
ITA 403/IND/2019[2014-15]Status: Disposed10/6/2019AY 2014-15
VINOD KUMAR KUMAWAT,INDORE vs ITO-4(1), INDORE
ITA 32/IND/2019[2012-13]Status: Disposed10/6/2019AY 2012-13
SHRI RATAN LALCHANDANI,BHOPAL vs THE ACIT, 1(1), BHOPAL
ITA 21/IND/2019[2004-05(FY 2003-04)]Status: Disposed10/6/2019
DATTTRAYA KELA GROUP,BURHANPUR vs ITO BURHANPUR, BURHANPUR
ITA 198/IND/2019[2015-16]Status: Disposed10/6/2019AY 2015-16
SMT. RADHIKA VALBHANI,INDORE vs THE ACIT5(1), INDORE
ITA 194/IND/2019[2015-16]Status: Disposed10/6/2019AY 2015-16