← All Benches
ITAT Indore Bench
5,736 judgments
SHRI PANNALAL KUMAWAT,INDORE vs DCITY-2(1), INDORE
ITA 167/IND/2019[2012-13]Status: Disposed10/6/2019AY 2012-13
RICHA MAHAJAN KHARGONE,KHARGONE vs I T O KHARGONE, KHARGONE
ITA 166/IND/2019[2015-16]Status: Disposed10/6/2019AY 2015-16
NIKITA MEHTA,KHANDWA vs ITO-1, KHANDWA
ITA 139/IND/2019[2015-16]Status: Disposed10/6/2019AY 2015-16
PRAMOOD KAPLISH,BHOPAL vs ITO2(3) BHOPAL, BHOPAL
ITA 298/IND/2018[13-14]Status: Disposed10/6/2019
SHARDA SOLVENT (P) LTD.,BHOPAL vs THE DCIT 5(1), BHOPAL
ITA 94/IND/2019[2013-14]Status: Disposed7/6/2019AY 2013-14
ASAD MOHMMED IDRIS,INDORE vs THE I T O-2(4), INDORE
ITA 53/IND/2019[2014-15]Status: Disposed7/6/2019AY 2014-15
DR. RAMESH CHANDRA BADLANI,INDORE vs ITO 2(4), INDORE
ITA 468/IND/2019[2014-15]Status: Disposed7/6/2019AY 2014-15
DR. RAMESH CHANDRA BADLANI,INDORE vs ITO 2(4), INDORE
ITA 467/IND/2019[2013-14]Status: Disposed7/6/2019AY 2013-14
ANKITA PRAVEEN JINDAL,INDORE vs ITO 5(5) INDORE, INDORE
ITA 463/IND/2019[2014-15]Status: Disposed7/6/2019AY 2014-15
JAGDISH GWALA,NEEMUCH vs ITO NEEMUCH, NEEMUCH
ITA 420/IND/2019[2010-11]Status: Disposed7/6/2019AY 2010-11
SMT. MADHU CHAINSUKH MANDOWARA,INDORE vs ITO-5(2), INDORE
ITA 418/IND/2019[2015-16]Status: Disposed7/6/2019AY 2015-16
REGENT BEERS & WINES LTD.,INDORE vs ACIT CIRCLE1(2), INDORE
ITA 284/IND/2019[2011-12]Status: Disposed7/6/2019AY 2011-12
GEET DWELLERS (P) LTD. (FORMERLY KNOW MEDICAPS IT PARK (P) LTD.),INDORE vs ACIT-3(1), INDORE
ITA 209/IND/2019[2014-15]Status: Disposed7/6/2019AY 2014-15
QUADEER MOHAMMAD,BURHANPUR vs I T O BURHANPUR, BURHANPUR
ITA 133/IND/2019[2015-16]Status: Disposed7/6/2019AY 2015-16
LAKHMICHAND KESHRICHAND GOTHI,ITARSI vs DCIT CIRCLE, ITARSI
ITA 10/IND/2019[2012-13]Status: Disposed7/6/2019AY 2012-13
RRAVINDRA KUMAR PORWAL, UJJAIN vs ITO,W 2(1) UJJAIN, UJJAIN
ITA 612/IND/2018[14-15]Status: Disposed7/6/2019
SHRI RAJKUMAR ADVANI,SHAJAPUR vs ITO SHAJAPUR, SAJAPUR
ITA 592/IND/2018[12-13]Status: Disposed7/6/2019
HARMINDER SINGH BHATIA,INDORE vs DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL) 1, BHOPAL
ITA 406/IND/2018[2016-17]Status: Disposed7/6/2019AY 2016-17
HARMINDER SINGH BHATIA,INDORE vs DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL) 1, BHOPAL
ITA 405/IND/2018[2015-16]Status: Disposed7/6/2019AY 2015-16
HARMINDER SINGH BHATIA,INDORE vs DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL) 1, BHOPAL
ITA 404/IND/2018[2014-15]Status: Disposed7/6/2019AY 2014-15