ITAT Indore Bench
5,736 judgments
ABDE ALI,INDORE vs ITO , BURHANPUR
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
ABDE ALI,INDORE vs ITO BURHANPUR, BURHANPUR
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
VIMAL TODI,INDORE vs ADDITIONAL COMMISSIONER OF INCOME TAX, INDORE
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
THE CATHOLIC HEALTH ASSOCIATION OF MADHTA PRADESH,BHOPAL vs CIT-EXEMPTION, BHOPAL, BHOPAL
SANGAMAM POWER PROJECTS PRIVATE LIMITED,BHOPAL vs DCIT/ACIT 5(1), BHOPAL
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
SANGAMAM POWER PROJECTS PRIVATE LIMITED,BHOPAL vs DCIT/ACIT 5(1), BHOPAL
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
SITARAM MUCHHALA,MARDANA vs ITO KHARGONE, KHARGONE
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
KUSUM GEORGE JACOB,BHOPAL vs ITO - 2(1) BHOPAL, AAYKAR BHAWAN, HOSHANGABAD
VINOD JAISWAL,MHOW, INDORE vs INCOME TAX OFFICER- 5(3), INDORE, AAYKAR BHAWAN
LAKHMICHAND VASWANI,INDORE vs ITO WARD 1(4), INDORE, INDORE
LAKHMICHAND VASWANI,INDORE vs ITO WARD 1(4), INDORE, INDORE
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
MAMTA UPPADHYAY,SEHORE vs ITO SEHORE, SEHORE
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
DCIT-4(1), INDORE, INDORE vs MARAL OVERSEAS LTD, KHARGONE
DCIT-4(1), INDORE, INDORE vs MARAL OVERSEAS LTD, KHARGONE
the commencement of Commercial Production which was offered by the assessee as income from "Other Sources”. However, by way of a Note it was claimed that the interest is "not taxable" & that the same be reduced from the preoperative expenses & accordingly also reduced from the cost of the Assets. This claim was not accepted by the then AO & that he assessed the said interest as "income from other sources" in an order u/s 143(3). The then Ld. CIT(A) confirmed the action of the Ld. AO. The ma
SHRI DANDI SEWA ASHRAM,ONKARESHWAR vs INCOME TAX OFFICER EXEMPTION , BHOPAL
CHIEF MUNICIPAL OFFICER, NAGAR PALIKA,PITHAMPUR vs ITO, DHAR
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
SHREERAM CONSTRUCTIONS,BHOPAL vs COMMISSIONER OF INCOME-TAX (APPEALS), DELHI
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
SHREERAM CONSTRUCTIONS,BHOPAL vs COMMISSIONER OF INCOME-TAX (APPEALS), INCOME TAX DEPARTMENT
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
OM PRAKASH RATHI,RAJGARH vs DCIT/ACIT 2 (1), UJJAIN
ASHISH SODANI,PIPARIYA vs DCIT/ACIT 1(1), BHOPAL
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
