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ITAT Indore Bench

5,729 judgments

INCOME TAX OFFICER-KHARGONE, AAYAKAR BHAWAN KHARGONE vs IBRAHIM ABBASALI BOHRA, BARWAHA

ITA 120/IND/2025[2014-15]Status: Disposed27/3/2026AY 2014-15

INCOME TAX OFFICER, AAYAKAR BHAWAN KHARGONE vs IBRAHIM ABBASALI BOHRA, BARWAHA

ITA 119/IND/2025[2013-14]Status: Disposed27/3/2026AY 2013-14

SHEO PUJAN PANDEY,RATLAM vs DCIT RATLAM, RATLAM

ITA 922/IND/2024[2017-18]Status: Disposed27/3/2026AY 2017-18

INCOME TAX OFFICER, DHAR vs JILA SAHKARI KENDRIYA BANK MARYADIT, JHABUA

ITA 479/IND/2024[2015-16]Status: Disposed27/3/2026AY 2015-16

MOHIT JAIN,INDORE vs ASSESSMENT UNIT, NATIONAL FACELESS ASSESSMENT CENTRE, INDORE

ITA 844/IND/2025[2022-23]Status: Disposed20/3/2026AY 2022-23

DISTT WOMAN & CHILD DEV OFFICER VIDISHA,VIDISHA vs ITO (TDS)-2, BHOPAL

ITA 574/IND/2025[2016-17]Status: Disposed20/3/2026AY 2016-17

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

DISTT WOMAN & CHILD DEV OFFICER VIDISHA,VIDISHA vs ITO (TDS)-2, BHOPAL

ITA 573/IND/2025[2013-14]Status: Disposed20/3/2026AY 2013-14

DCIT-4(1), INDORE, INDORE vs ODDIVILLE FOODS AND FROZEN, INDORE

ITA 427/IND/2025[2018-19]Status: Disposed20/3/2026AY 2018-19

DCIT-4(1), INDORE, INDORE vs RAJAT SUREKA, INDORE

ITA 426/IND/2025[2014-15]Status: Disposed20/3/2026AY 2014-15

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

LILAWATI WELFARE SOCIETY,UJJAIN vs CIT EXEMPTION, BHOPAL

ITA 241/IND/2025[2024-2025]Status: Disposed20/3/2026AY 2024-2025

LILAWATI WELFARE SOCIETY,UJJAIN vs CIT (EXEMPTION), BHOPAL, BHOPAL

ITA 1014/IND/2025[NIL]Status: Disposed20/3/2026

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

VIJAY KOTHARI,INDORE vs DCIT (CENTRAL)-1, INDORE

ITA 267/IND/2024[2015-16]Status: Disposed20/3/2026AY 2015-16

KAMLESH KOUSHAL,INDORE vs INCOME TAX OFFICER, 1(2), INDORE

ITA 708/IND/2025[2017-18]Status: Disposed6/3/2026AY 2017-18

ABDE ALI,INDORE vs ITO , BURHANPUR

ITA 648/IND/2025[2017-18]Status: Disposed6/3/2026AY 2017-18

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)

ABDE ALI,INDORE vs ITO BURHANPUR, BURHANPUR

ITA 647/IND/2025[2017-18]Status: Disposed6/3/2026AY 2017-18

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)

VIMAL TODI,INDORE vs ADDITIONAL COMMISSIONER OF INCOME TAX, INDORE

ITA 188/IND/2024[2012-13]Status: Disposed6/3/2026AY 2012-13

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)

THE CATHOLIC HEALTH ASSOCIATION OF MADHTA PRADESH,BHOPAL vs CIT-EXEMPTION, BHOPAL, BHOPAL

ITA 998/IND/2025[NIL]Status: Heard5/3/2026

SANGAMAM POWER PROJECTS PRIVATE LIMITED,BHOPAL vs DCIT/ACIT 5(1), BHOPAL

ITA 929/IND/2025[2017-18]Status: Disposed27/2/2026AY 2017-18

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

SANGAMAM POWER PROJECTS PRIVATE LIMITED,BHOPAL vs DCIT/ACIT 5(1), BHOPAL

ITA 928/IND/2025[2016-17]Status: Disposed27/2/2026AY 2016-17

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

SITARAM MUCHHALA,MARDANA vs ITO KHARGONE, KHARGONE

ITA 661/IND/2025[2018-19]Status: Disposed27/2/2026AY 2018-19

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)