← All Benches
ITAT Indore Bench
5,729 judgments
SUNIL BANSAL,ARERA COLONY vs AO CENTRAL CIRCLE-1, HOSHANGABAD ROAD
ITA 768/IND/2025[2010-11]Status: Disposed10/4/2026AY 2010-11
SPACE CITY HOMES PRIVATE LIMITED,INDORE vs INCOME-TAX OFFICER - 5(3), INDORE
ITA 760/IND/2025[2009-10]Status: Disposed10/4/2026AY 2009-10
SAVITRI BAI JHAWAR SEWA NYAS,KHANDWA vs INCOME TAX OFFICER (EXEMPTION), INDORE, INDORE
ITA 753/IND/2025[2020-21]Status: Disposed10/4/2026AY 2020-21
NEMINATH DEVELOPERS,UJJAIN vs ACIT2(1), UJJAIN
ITA 688/IND/2025[2015-2016]Status: Disposed10/4/2026AY 2015-2016
VIJAY,INDORE vs ITO 5(3), INDORE, INDORE
ITA 665/IND/2025[2011-12]Status: Disposed10/4/2026AY 2011-12
LT. SHRI DATTATRAY VAMANRAO SONAR THROUGH WIFE ARUNA SONAR,UJJAIN vs ITO UJJAIN, UJJAIN
ITA 409/IND/2025[2015-2016]Status: Disposed10/4/2026AY 2015-2016
KETAN KHANDELWAL,GHATTABILLOD vs ITO, DHAR
ITA 347/IND/2025[2012-13]Status: Disposed10/4/2026AY 2012-13
SNIGDHA JAIN,INDORE vs ASSISTANT COMMISSIONER OF INCOME-TAX (CENTRAL)-2, INDORE, INDORE
ITA 543/IND/2024[2014-15]Status: Disposed10/4/2026AY 2014-15
JILA SAHAKARI KENDRIYA BANK MYDT,SEHORE, MP vs COMMISIONER OF INCOME TAX (APPEALS), NFAC, DELHI
ITA 407/IND/2024[2014-15]Status: Disposed10/4/2026AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, AAYAKAR BHAWAN, BHOPAL vs SH. PRAKASH CHANDRA GUPTA, BHOPAL
ITA 369/IND/2024[2017-18]Status: Disposed10/4/2026AY 2017-18
PRATHMIK KRASI SAKH SAHKA RI SAMITI MARYADIT SAKHTALI,MANDSAUR vs ITO, MANDSAUR, MANDSAUR
ITA 299/IND/2025[2021-22]Status: Disposed10/4/2026AY 2021-22
ENGINEERS COMBINE EDUCATION SOCIETY,GWALIOR vs COMMISSIONER OF INCOME TAX EXEMPTION BHOPAL, BHOPAL
ITA 280/IND/2025[2024-25]Status: Disposed10/4/2026AY 2024-25
SANGITA LALWANI,ITARSI vs ITO 1, ITARSI, ITARSI
ITA 1082/IND/2025[2019-20]Status: Disposed10/4/2026AY 2019-20
SHAILESH KALWADIA (HUF),UJJAIN vs INCOME TAX OFFICER BPL-C-(91)(1), UJJAIN
ITA 160/IND/2026[2013-14]Status: Disposed27/3/2026AY 2013-14
ADIM JATI SEWA SAHKARI SAMITI MYDT JOBAT,ALIRAJPUR vs FACELESS ASSESSMENT OFFICER, ALIRAJPUR
ITA 663/IND/2025[2020-21]Status: Disposed27/3/2026AY 2020-21
SHAFIQUE MOHAMMAD,BHOPAL vs ITO 3(1) BHOPAL, INCOME TAX DEPARTMENT BHOPAL
ITA 646/IND/2025[2014-2015]Status: Disposed27/3/2026AY 2014-2015
BABITA CHELAWAT,INDORE vs DCIT/ACIT 1(1), INDORE, INDORE
ITA 611/IND/2025[2012-13]Status: Disposed27/3/2026AY 2012-13
SHAILESH KALWADIA (HUF),UJJAIN vs INCOME TAX OFFICER, BPL-C(91)(1), BHOPAL
ITA 464/IND/2025[2013-14]Status: Disposed27/3/2026AY 2013-14
INCOME TAX OFFICER -1(1), INDORE, INDORE vs AGROH TOLL HIGHWAYS PRIVATE LIMITED, INDORE
ITA 344/IND/2025[2021-22]Status: Disposed27/3/2026AY 2021-22
AMEY JAIN,INDORE vs OFFICER, INDORE
ITA 296/IND/2025[2019-2020]Status: Disposed27/3/2026AY 2019-2020
