← All Benches
ITAT Indore Bench
5,736 judgments
M/S DHAR AUTHOMOTIVE PVT. LTD,INDORE vs DCIT TDS, INDORE
ITA 103/IND/2018[15-16]Status: Disposed13/9/2019
M/S DHAR AUTHOMOTIVE PVT. LTD,INDORE vs DCIT TDS, INDORE
ITA 102/IND/2018[14-15]Status: Disposed13/9/2019
M/S DHAR AUTHOMOTIVE PVT. LTD,INDORE vs DCIT TDS, INDORE
ITA 101/IND/2018[13-14]Status: Disposed13/9/2019
ACIT, KHANDWA vs M/S C.P. INDUSTRIAL PRODUCTS PVT. LTD., BURHANPUR
ITA 724/IND/2017[11-12]Status: Disposed13/9/2019
SAHODAYA EDUCATIONAL SOCIETY, BADOLI HOUJ, DEPALPUR,INDORE vs COMMISSIONER OF INCOME-TAX A (II), INDORE
ITA 700/IND/2017[2010-11]Status: Disposed13/9/2019AY 2010-11
MADHYA PRADESH COUNSALTANCY ORGANISATION LIMITED,BHOPAL vs ASSISTANT COMMISSIONER OF INCOME TAX 2(1), BHOPAL, BHOPAL
ITA 461/IND/2017[2013-14]Status: Disposed13/9/2019AY 2013-14
SHRI IMRAN SHER KHAN,BHOPAL vs THE ITO WARD 1(1), BHOPAL
ITA 1303/IND/2016[2006-07]Status: Disposed6/9/2019AY 2006-07
SHRI SUDESH RAI,SEHORE vs THE JCIT, RANGE-2, BHOPAL
ITA 388/IND/2017[2011-12]Status: Disposed20/8/2019AY 2011-12
JCIT,OSD CENTRAL -1, INDORE vs SHRI PUNEET AGRAWAL, INDORE
ITA 542/IND/2018[15-16]Status: Disposed19/8/2019
ITO (3), INDORE vs M/S PURSNANI ENTERPRISES, INDORE
ITA 541/IND/2018[15-16]Status: Disposed19/8/2019
DEPUTY COMMISSIONER OF INCOME TAX- 3(1), INDORE vs M/S N.R.COMPANY, INDORE
ITA 205/IND/2018[2010-11]Status: Disposed19/8/2019AY 2010-11
INCOME TAX OFFICER- 2(1), UJJAIN vs SHRI ANIL SHARMA, UJJAIN
ITA 538/IND/2018[2010-11]Status: Disposed14/8/2019AY 2010-11
THE ACIT, 4(1), BHOPAL vs M/S. R.M. CHEMICALS PRIVATE LIMITEDTHE, BHOPAL
ITA 359/IND/2018[13-14]Status: Disposed14/8/2019
M/S SUNSHINE PERSONAL CARE P LTD., INDORE vs ACIT 5 (1), INDORE
ITA 275/IND/2018[2012-13]Status: Disposed14/8/2019AY 2012-13
SUNSINE PERSONAL CARE PVT. LTD,INDORE vs ACIT CIR 5 (1), INDORE
ITA 163/IND/2018[12-13]Status: Disposed14/8/2019
ACIT 5(1), INDORE vs SHRI SUDHIR JAIN, INDORE
ITA 111/IND/2018[2011-12]Status: Disposed14/8/2019AY 2011-12
SHRI SURESH KHANDELWAL,BHOPAL vs INCOME TAX OFFICER-1(1), BHOPAL
ITA 501/IND/2017[2008-09]Status: Disposed14/8/2019AY 2008-09
ASSISTANT COMMISSIONER OF INCOME TAX 1 (1), INDORE vs M/S LAKHANI FOOTCARE PVT. LTD. INDORE, INDORE
ITA 440/IND/2017[11-12]Status: Disposed14/8/2019
M/S PRADHAN ENGINEERING ENTERPRISES PVT. LTD.,DEWAS vs THE ACIT 1(1), UJJAIN
ITA 934/IND/2016[2012-13]Status: Disposed14/8/2019AY 2012-13
M/S PRADHAN ENGINEERING ENTERPRISES PVT. LTD.,DEWAS vs THE ACIT 1(1), UJJAIN
ITA 933/IND/2016[2008-09]Status: Disposed14/8/2019AY 2008-09
