← All Benches
ITAT Indore Bench
5,736 judgments
SHRI RAJESH GOYAL,INDORE vs THE DCIT (CENTRAL-I), INDORE
ITA 77/IND/2017[2013-14]Status: Disposed25/9/2019AY 2013-14
SHRI RAJESH GOYAL,INDORE vs THE DCIT (CENTRAL-I), INDORE
ITA 76/IND/2017[2012-13]Status: Disposed25/9/2019AY 2012-13
SMT. RENU GOYAL,INDORE vs THE DCIT (CENTRAL-I), INDORE
ITA 75/IND/2017[2013-14]Status: Disposed25/9/2019AY 2013-14
SMT. RENU GOYAL,INDORE vs THE DCIT (CENTRAL-I), INDORE
ITA 74/IND/2017[2012-13]Status: Disposed25/9/2019AY 2012-13
SMT. MEERA GOYAL,INDORE vs THE DCIT (CENTRAL-I), INDORE
ITA 73/IND/2017[2013-14]Status: Disposed25/9/2019AY 2013-14
SMT. MEERA GOYAL,INDORE vs THE DCIT (CENTRAL-I), INDORE
ITA 72/IND/2017[2012-13]Status: Disposed25/9/2019AY 2012-13
SHRI GOPAL GOYAL,INDORE vs THE DCIT (CENTRAL-I), INDORE
ITA 71/IND/2017[2013-14]Status: Disposed25/9/2019AY 2013-14
THE DCIT-2(1), INDORE vs M/S. DIASPARK INFOTECH PVT. LTD., INDORE
ITA 432/IND/2017[2013-14]Status: Disposed25/9/2019AY 2013-14
THE ACIT, 5(1), INDORE vs M/S. SARCO ROAD LINES PVT. LTD., INDORE
ITA 226/IND/2017[2012-13]Status: Disposed25/9/2019AY 2012-13
SMT. SANGEETA DASOT,INDORE vs THE DCIT(CENTRAL-1), INDORE
ITA 133/IND/2017[2013-14]Status: Disposed25/9/2019AY 2013-14
SMT. SANGEETA DASOT,INDORE vs THE DCIT(CENTRAL-1), INDORE
ITA 132/IND/2017[2012-13]Status: Disposed25/9/2019AY 2012-13
SMT. SHOBHANA DASOT,INDORE vs THE DCIT(CENTRAL-1), INDORE
ITA 131/IND/2017[2013-14]Status: Disposed25/9/2019AY 2013-14
SMT. SHOBHANA DASOT,INDORE vs THE DCIT(CENTRAL-1), INDORE
ITA 130/IND/2017[2012-13]Status: Disposed25/9/2019AY 2012-13
THE ITO, 2(3), BHOPAL vs SHRI VINOD GARG, SEHORE
ITA 253/IND/2012[2005-06]Status: Disposed25/9/2019AY 2005-06
INCOME TAX OFFICER- 4(5), INDORE vs M/S. UMBRA MINING PVT. LTD., INDORE
ITA 529/IND/2018[2014-15]Status: Disposed20/9/2019AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX 3 (1), BHOPAL vs M/S PERMALI WALLACE LTD., BHOPAL
ITA 316/IND/2018[2013-14]Status: Disposed20/9/2019AY 2013-14
THE DCIT 1(1), INDORE vs M/S KRISHIDHAN SEEDS PVT. LTD., INDORE
ITA 201/IND/2018[13-14]Status: Disposed20/9/2019
INDIAN OIL CORPORATION LIMITED,BHOPAL vs ASSISTANT COMMISSIONER OF INCOME TAX, TDS, BHOPAL
ITA 72/IND/2018[2010-11]Status: Disposed13/9/2019AY 2010-11
JAGBIR SINGH SENGAR,BHOPAL vs ITO W 2(2), BHOPAL
ITA 697/IND/2018[2008-09]Status: Disposed13/9/2019AY 2008-09
SMT. MAMTA SINGH,INDORE vs ASSISTANT COMMISSIONER OF INCOME TAX- 3(1), INDORE
ITA 306/IND/2018[2013-14]Status: Disposed13/9/2019AY 2013-14