← All Benches

ITAT Indore Bench

5,736 judgments

M/S. GUPTA SONS,BHOPAL vs PR. CIT -1, BHOPAL

ITA 257/IND/2018[13-14]Status: Disposed11/10/2019

M/S MADHYA PRADESH MADHYA KSHETRA VIDYUT VITREN COMPANY LTD.,BHOPAL vs DCIT 2 (1), BHOPAL

ITA 181/IND/2018[2009-2010]Status: Disposed11/10/2019AY 2009-2010

SHRI D N RAMESH,JAIPUR vs THE ITO 2(1), BHOPAL

ITA 959/IND/2016[2010-11]Status: Disposed11/10/2019AY 2010-11

M/S RAJRATAN FOUNDATION,INDORE vs COMMISSIONER OF INCOME TAX, EXEMPTION, BHOPAL

ITA 422/IND/2018[NA]Status: Disposed27/9/2019

M/S NIHALCHAND BALARAM,UJJAIN vs ASSISTANT COMMISSIONER OF INCOME TAX 2 (1), UJJAIN

ITA 711/IND/2017[2008-09]Status: Disposed27/9/2019AY 2008-09

ASSISTSNT COMMISSIONER OF INCOME TAX,INDORE 5(1), INDORE vs M/S TULSIYAN & BALAJI DEVELOPERS, INDORE

ITA 661/IND/2017[2012-13]Status: Disposed27/9/2019AY 2012-13

KESLA POULTRY SAHAKARI MY.,SUKHTAWA vs ACIT, CIRCLE, ITARSK

ITA 655/IND/2017[2014-15]Status: Disposed27/9/2019AY 2014-15

KESLA POULTRY SAHAKARI MY,SUKHTAWA vs ACIT,CIRCLE ITARSI, ITARSI

ITA 654/IND/2017[2013-14]Status: Disposed27/9/2019AY 2013-14

M/S RAJSHREE FIBERS,KHARGONE vs COMMISSIONER OF INCOME-TAX, KHANDWA

ITA 567/IND/2017[2010-11]Status: Disposed27/9/2019AY 2010-11

ASSISTANT COMMISSIONER OF INCOME TAX, KHANDWA vs M/S RAJSHREE FIBERS, KHANDWA

ITA 550/IND/2017[2010-11]Status: Disposed27/9/2019AY 2010-11

SMT. LAXMI GUPTA,BHOPAL vs THE DCIT (CENTRAL), BHOPAL

ITA 163/IND/2017[2012-13]Status: Disposed27/9/2019AY 2012-13

SMT. ALKA GUPTA,BHOPAL vs THE DCIT (CENTRAL), BHOPAL

ITA 160/IND/2017[2012-13]Status: Disposed27/9/2019AY 2012-13

SMT. CHARU GUPTA,BHOPAL vs THE DCIT (CENTRAL), BHOPAL

ITA 130/IND/2015[2012-13]Status: Disposed27/9/2019AY 2012-13

DR. BRAJBALA TIWARI,INDORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL -1, INDORE

ITA 684/IND/2018[2013-14]Status: Disposed26/9/2019AY 2013-14

DR. BRAJBALA TIWARI,INDORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL -1, INDORE

ITA 683/IND/2018[2011-12]Status: Disposed26/9/2019AY 2011-12

DR. BRAJBALA TIWARI,INDORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL -1, INDORE

ITA 682/IND/2018[2008-09]Status: Disposed26/9/2019AY 2008-09

M/S SURJEET AUTO PVT. LIMITED,BHOPAL vs PRINCIPAL COMMISSIONER OF INCOME TAX -2, BHOPAL

ITA 533/IND/2018[2013-14]Status: Disposed26/9/2019AY 2013-14

SHRI GORDHANLAL VANI (DECEASED), RATLAM vs ACIT, RATLAM

ITA 492/IND/2018[2005-06]Status: Disposed26/9/2019AY 2005-06

SHRI BABULAL VANI,JHABUA vs ACIT, RATLAM

ITA 491/IND/2018[2005-06]Status: Disposed26/9/2019AY 2005-06

ASIAN BUSINESS CONECTION PVT. LTD.,BHOPAL vs DCIT - 1(1), BHOPAL

ITA 936/IND/2018[2015-16]Status: Disposed25/9/2019AY 2015-16