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ITAT Indore Bench

5,736 judgments

ASHOK LALWANI,INDORE vs DEPUTY COMMISSIONER OF INCOME TAX 1 (1), INDORE

ITA 523/IND/2018[2008-09]Status: Disposed16/1/2020AY 2008-09

SMT KIRAN SHAH,INDORE vs ITO 3(2), INDORE, INDORE

ITA 272/IND/2018[2008-09]Status: Disposed16/1/2020AY 2008-09

VISHANJI SAVLA, VIDISHA vs THE ITO VIDISHA, VIDISHA

ITA 881/IND/2018[2011-12]Status: Disposed15/1/2020AY 2011-12

SMART DWELLING DEVELOPERS P LTD,INDORE vs ITO5(2), INDORE

ITA 818/IND/2018[10-11]Status: Disposed15/1/2020

SMT KUSUM BHARGAVA L/H OF DR. PRAHLAD BHARGAV,UJJAIN vs ITO2 (1), UJJAIN

ITA 82/IND/2018[2005-06]Status: Disposed14/1/2020AY 2005-06

THE DCIT, (CENTRAL)-1, BHOPAL vs M/S. S.D. BANSAL IRON & STEEL PVT. LTD., BHOPAL

ITA 482/IND/2018[2009-10]Status: Disposed14/1/2020AY 2009-10

THE DCIT (CENTRAL)-1, BHOPAL vs M/S. S.D. BANSAL IRON & STEEL PVT. LTD., BHOPAL

ITA 481/IND/2018[2008-09]Status: Disposed14/1/2020AY 2008-09

M/S. BANSAL CONSTRUCTION WORKS PVT LTD.,BHOPAL vs PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL, BHOPAL

ITA 317/IND/2018[2013-14]Status: Disposed14/1/2020AY 2013-14

SMT. SURINDER KAUR,BHOPAL vs THE DCIT-CENTRAL-1, BHOPAL

ITA 273/IND/2017[2013-14]Status: Disposed14/1/2020AY 2013-14

DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL)-II, BHOPAL vs SHRI YOGESH KUMAR JHINGAN, BHOPAL

ITA 329/IND/2018[2014-15]Status: Disposed13/1/2020AY 2014-15

SMT. MANJUSHREE BHANDARI,INDORE vs THE PR.CIT-1, INDORE

ITA 352/IND/2017[2012-13]Status: Disposed13/1/2020AY 2012-13

M/S. EMINENT SUPPLIERS PVT. LTD.,PITHAMPUR vs ACIT (CENTRAL)-2, INDORE

ITA 860/IND/2018[2013-14]Status: Disposed7/1/2020AY 2013-14

M/S. ELIXIR IMPEX PVT. LTD.,MUMBAI vs ACIT CENTRAL-2, INDORE, INDORE

ITA 859/IND/2018[2013-14]Status: Disposed7/1/2020AY 2013-14

LATE SHRI AFHAY KUMAR CHORA L/H SMT. CHANDANA CHOPRA,UJJAIN vs THE ITO WARD, AGAR

ITA 107/IND/2018[028-09]Status: Disposed7/1/2020

SHRI PURAN GAWLI,SHAJAPUR vs ITO SHAJAPUR, SHAJAPUR

ITA 50/IND/2017[2011-12]Status: Disposed7/1/2020AY 2011-12

M/S FUJITSU OPTEL LTD.,MANDIDEEP vs ITO,2(1), BHOPAL

ITA 93/IND/2018[13-14]Status: Disposed26/12/2019

SMT. RITU SINGH,BHOPAL vs DEPUTY COMMISSIONER OF INCOME TAX 5 (1), BHOPAL

ITA 59/IND/2018[2013-14]Status: Disposed26/12/2019AY 2013-14

SMT. USHADEVI MANSINGAHKA,BHILWADA vs AYAKAR BHAWAN, INDORE

ITA 397/IND/2018[2014-15]Status: Disposed26/12/2019AY 2014-15

SHRI RISHABH SAHKARI SAKH SANSTHA MARYADIT,SHUJALPUR MANDI DISTRICT SHAJAPUR vs INCOME TAX OFFICER, SHAJAPUR

ITA 194/IND/2018[2012-13]Status: Disposed26/12/2019AY 2012-13

SHRI SUDHIR KUMAR JAIN,RATLAM vs ACIT, RATLAM

ITA 112/IND/2018[2004-05]Status: Disposed26/12/2019AY 2004-05