← All Benches
ITAT Indore Bench
5,736 judgments
M P POWER TRANSMISSION CO. LTD., KHANDWA,KHANDWA vs DCIT CPC TDS- GHAZIABAD, GHAZIABAD
ITA 672/IND/2019[2014-15(FY 13-14) (Q1-24Q)]Status: Disposed19/12/2019
M P POWER TRANSMISSION CO. LTD., KHANDWA,KHANDWA vs DCIT CPC TDS- GHAZIABAD, GHAZIABAD
ITA 671/IND/2019[2014-15(FY 13-14) (Q1-24Q)]Status: Disposed19/12/2019
M P POWER TRANSMISSION CO. LTD., KHANDWA,KHANDWA vs DCIT CPC TDS- GHAZIABAD, GHAZIABAD
ITA 670/IND/2019[2013-14(FY 12-13) (Q4&24Q)]Status: Disposed19/12/2019
M P POWER TRANSMISSION CO. LTD., KHANDWA,KHANDWA vs DCIT CPC TDS- GHAZIABAD, GHAZIABAD
ITA 669/IND/2019[2013-14(FY 12-13) (Q3&24Q)]Status: Disposed19/12/2019
SUB REGISTRAR SARANGPUR,SARANGPUR RAJGARH vs DIRECTOR OF INCOME TAX (I & CI), BHOPAL
ITA 772/IND/2018[2016-17]Status: Disposed19/12/2019AY 2016-17
SHRI MUSTAFA CHHAWANIWALA,INDORE vs INCOME TAX OFFICER -5 (4), INDORE
ITA 427/IND/2018[2014-15]Status: Disposed19/12/2019AY 2014-15
SHARAD KUMAR JAIN,MANDSAUR vs INCOME TAX OFFICER, MANDSAUR
ITA 13/IND/2018[2005-06]Status: Disposed19/12/2019AY 2005-06
SUNIL KUMAR JAIN,MANDSAUR vs INCOME TAX OFFICER, MANDSAUR
ITA 12/IND/2018[2005-06]Status: Disposed19/12/2019AY 2005-06
SHRI LOKESHCHANDRA SONI PROP. SHRI TRADING COMPANY,DHAR vs INCOME TAX OFFICER, DHAR, DHAR
ITA 582/IND/2017[2012-13]Status: Disposed19/12/2019AY 2012-13
SHRI SAYYED HAMID ALI,UJJAIN vs THE ACIT CIRCLE 2(1), UJJAIN
ITA 38/IND/2017[2012-13]Status: Disposed19/12/2019AY 2012-13
GURVINDER KAUR BHATIA,INDORE vs PR. CIT-2, INDORE
ITA 151/IND/2019[2015-16]Status: Disposed18/12/2019AY 2015-16
HARLEEN KAUR BHATIA,INDORE vs PR. CIT-2, INDORE
ITA 150/IND/2019[2015-16]Status: Disposed18/12/2019AY 2015-16
ITO-3(2),INDORE, INDORE vs M/S OCEAN MOTORS PVT. LTD, INDORE
ITA 444/IND/2018[2014-15]Status: Disposed18/12/2019AY 2014-15
M/S MAHALAXMI INVESTMENT AND TRADING PRIVATE LIMITED,RATLAM vs DEPUTY COMMISSIONER OF INCOME TAX, RATLAM
ITA 174/IND/2018[2014-15]Status: Disposed18/12/2019AY 2014-15
M/S MAHALAXMI INVESTMENT AND TRADING PRIVATE LIMITED,RATLAM vs DEPUTY COMMISSIONER OF INCOME TAX, RATLAM
ITA 173/IND/2018[2013-14]Status: Disposed18/12/2019AY 2013-14
SMT. SHALINI SARDA (MAHESHWARI),BHOPAL vs THE DCIT 1(1), BHOPAL
ITA 153/IND/2017[2008-09]Status: Disposed18/12/2019AY 2008-09
SMT. SHALINI SARDA (MAHESHWARI),BHOPAL vs THE DCIT 1(1), BHOPAL
ITA 152/IND/2017[2007-08]Status: Disposed18/12/2019AY 2007-08
SMT. SHALINI SARDA (MAHESHWARI),BHOPAL vs THE DCIT 1(1), BHOPAL
ITA 151/IND/2017[2006-07]Status: Disposed18/12/2019AY 2006-07
SMT. SHALINI SARDA (MAHESHWARI),BHOPAL vs THE DCIT 1(1), BHOPAL
ITA 150/IND/2017[2004-05]Status: Disposed18/12/2019AY 2004-05
M/S M.P. POLICE SAKH SAHKARITA MARYADIT,INDORE vs THE ITO 4(5), INDORE
ITA 649/IND/2018[2014-2015]Status: Disposed17/12/2019AY 2014-2015
