← All Benches
ITAT Indore Bench
5,736 judgments
CENTRAL BANK OF INDIA T T NAGAR BR.,BHOPAL vs DCIT (CPC)-TDS, GHAZIABAD, GHAZIABAD
ITA 334/IND/2019[2013-14(FY 12-1326Q4)]Status: Disposed20/2/2020
CENTRAL BANK OF INDIA T T NAGAR BR.,BHOPAL vs DCIT (CPC)-TDS, GHAZIABAD, GHAZIABAD
ITA 333/IND/2019[2013-14(FY 12-13 26Q2)]Status: Disposed20/2/2020
SAI BABA SAHAKARI SANSTHAN MARYADIT UJJAIN,UJJAIN vs ITO WARD 1 (2), UJJAIN
ITA 258/IND/2018[09-10]Status: Disposed3/2/2020
RAMESHWAR CHOUDHARY,SHAJAPUR vs ACIT-2(1), UJJAIN
ITA 59/IND/2019[2012-13]Status: Disposed27/1/2020AY 2012-13
SHRI ABHIDEEP JAIN,UJJAIN vs CIT(A), UJJAIN
ITA 222/IND/2019[2012-13]Status: Disposed27/1/2020AY 2012-13
M/S. VIRAJE CARGO CARE (P) LTD.,INDORE vs THE ACIT-4(1) RANGE-4, INDORE
ITA 152/IND/2019[2015-16]Status: Disposed27/1/2020AY 2015-16
SHRI SWETAMBER JAIN CREDIT CO-OP. SOCIETY,INDORE vs THE ITO WARD 2(2), INDORE
ITA 878/IND/2018[2013-14]Status: Disposed27/1/2020AY 2013-14
NEERAJ VAISHNAV,SHAJAPUR vs THE ACIT 2(1) UJJAIN, UJJAIN
ITA 842/IND/2018[2014-15]Status: Disposed27/1/2020AY 2014-15
JAHRNESHWAR NAGRIK SAHKARI BANK LTD,BHOPAL vs ACIT 2 (1), BHOPAL
ITA 460/IND/2018[13-14]Status: Disposed27/1/2020
M/S. JILA SAHKARI KENDRIYA BANK MYDT.,SHAJAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX 2 (1), UJJAIN
ITA 307/IND/2018[2014-15]Status: Disposed27/1/2020AY 2014-15
RSV GLOBAL,RAIPUR vs INCOME TAX OFFICER (IT & TP), BHOPAL
ITA 198/IND/2018[2015-16]Status: Disposed27/1/2020AY 2015-16
SHRI VINOD KUMAR JAIN,RAISEN vs THE ITO, VIDISHA
ITA 477/IND/2016[2010-11]Status: Disposed27/1/2020AY 2010-11
SMT PAYAL JAIN,KHANDWA vs ITO -1, INDORE
ITA 798/IND/2018[2010-11]Status: Disposed24/1/2020AY 2010-11
SMT. PAYAL JAIN,KHANDWA vs THE ITO KHANDWA, KHANDWA
ITA 797/IND/2018[2010-11]Status: Disposed24/1/2020AY 2010-11
N I C CONSTRUCTION (INDIA) PVT. LTD.,BHOPAL vs THE PR. CIT-2, BHOPAL
ITA 17/IND/2019[2014-15]Status: Disposed23/1/2020AY 2014-15
CHHATRACHHAYA NIRMAN (P) LTD.,INDORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 2 (1), INDORE
ITA 508/IND/2018[2012-13]Status: Disposed23/1/2020AY 2012-13
GURUDHAN ASHRAM,KHANDWA vs CIT (EXCEMPTION), BHOPAL
ITA 471/IND/2018[18-19]Status: Disposed23/1/2020
GURUDHAN ASHRAM,KHANDWA vs CIT (EXCEMPTION), BHOPAL
ITA 470/IND/2018[18-19]Status: Disposed23/1/2020
SHRI NIRMAN NAVKAR JAIN SWETAMBER MURTI PUJAK TRUST,INDORE vs THE CIT (EXCEMPTION), BHOPAL
ITA 110/IND/2018[17-18]Status: Disposed23/1/2020
SHRI VALLABH NAGAR JAIN SWETAMBAR MURTI PUJAK TRUST,INDORE vs CIT EXCEMPTION, BHOPAL
ITA 109/IND/2018[17-18]Status: Disposed23/1/2020
