N I C CONSTRUCTION (INDIA) PVT. LTD.,BHOPAL vs. THE PR. CIT-2, BHOPAL
What did the Tribunal hold?
The Tribunal granted the assessee's request to withdraw the appeal. Consequently, the appeal was dismissed as withdrawn.
What were the facts?
The assessee filed an appeal against the order of the Principal Commissioner of Income Tax. At the commencement of the hearing, the assessee's counsel expressed no intention to pursue the appeal and requested permission to withdraw it.
What were the issues?
The primary issue was the assessee's request to withdraw the appeal filed against the Commissioner's order.
AI-generated summary — verify with the full judgment below
आदेश �ी कुल भारत, �या�यक सद�य �वारा �नधा�रण वष� 2014-15 के �लए �नधा�रती �वारा यह अपील �व�वान �धान आयकर आयु�त-2, भोपाल के आदेश �दनांक 18.12.2018 के �व�� अपील के आधार� म� व�ण�त आधार पर दा�खल क� गई है ।
सुनवाई के �ारंभ म� ह�, �नधा�रती के �व�वान अ�धव�ता ने �नवेदन �कया �क �नधा�रती वत�मान अपील का अनुसरण करने का इ�छुक नह� है । अतः उ�ह�ने इस अपील को वा�पस लेने क� अनुम�त �दान करने का अनुरोध �कया । �व�वान �वभागीय ��त�न�ध ने
2 आ.अ.सं. 17/इंदौर/2019 एनआईसी कं���शन (इं�डया) �ा.�ल., भोपाल �नधा�रती के अनुरोध का �वरोध नह�ं �कया है । अतः हम इस अपील को वा�पस �लए जाने क� अनुम�त �दान करते है तथा इसे वा�पस �लए जाने के कारण खा�रज करते ह� ।
प�रणामतः, �नधा�रती क� अपील वा�पस �लए जाने के कारण खा�रज क� जाती है । यह आदेश 23.01.2020 को खुले �यायालय म� उ�घो�षत �कया गया है।
ह�ता/- ह�ता/- (मनीष बोरड) (कुल भारत) लेखा सद�य �या�यक सद�य �दनांक : 23.01.2020 ��त�ल�प : अपीलाथ�, ��यथ�, आयकर आयु�त (अपील), आयकर आयु�त, �वभागीय ��त�न�ध, गाड� फ़ाइल
Recent GST High Court judgments
Search GST case law →- M/S Gujarat Co-Operative Milk Marketing Federation Limited vs. Union Of INDIAGujarat · 14 Oct 2026
- Ramesh K Devadiga vs. Khernagar Nandadeep Co Operative Housing Society LTDBombay · 14 Oct 2026
- Ramesh K Devadiga And Ors vs. Khernagar Nandadeep Co-Operative Housing Society LTD And OrsBombay · 14 Oct 2026
- Permender Singh vs. Union Of INDIA And Ors.Calcutta · 14 Oct 2026
- M/S Abdhish Dhal Samanta, Bhubaneswar vs. Chief Commissioner, CT And GST, Odisha, CuttackOrissa · 14 Oct 2026