← All Benches
ITAT Indore Bench
5,736 judgments
SHRI SHAILENDRA VASHNAV (BAIRAGI),DEWAS vs PCIT UJJAIN, UJJAIN
ITA 639/IND/2019[2009-10]Status: Disposed24/11/2020AY 2009-10
SHRI SHRIRAM VAISHNAV,DEWAS vs PCIT UJJAIN, UJJAIN
ITA 636/IND/2019[2009-10]Status: Disposed24/11/2020AY 2009-10
SHRI RAM SWAROOP BAIRAGI, DEWAS,DEWAS vs PCIT UJJAIN, UJJAIN
ITA 633/IND/2019[2009-10]Status: Disposed24/11/2020AY 2009-10
MADHYA PRADESH TODAY MEDIA LTD.,BHOPAL vs ITO-TDS, INDORE
ITA 579/IND/2019[2013-14 Form 26Q(Fourth Quarter]Status: Disposed24/11/2020
MADHYA PRADESH TODAY MEDIA LTD.,BHOPAL vs ITO-TDS, INDORE
ITA 578/IND/2019[2013-14 Form 26Q(Third Quarter)]Status: Disposed24/11/2020
MADHYA PRADESH TODAY MEDIA LTD.,BHOPAL vs ITO-TDS, INDORE
ITA 577/IND/2019[2013-14 Form 26Q(Second Quarter)]Status: Disposed24/11/2020
MADHYA PRADESH TODAY MEDIA LTD.,BHOPAL vs ITO-TDS, INDORE
ITA 576/IND/2019[2013-14 Form24Q(Fourth Quarter)]Status: Disposed24/11/2020
MADHYA PRADESH TODAY MEDIA LTD.,BHOPAL vs ITO-TDS, INDORE
ITA 575/IND/2019[2013-14 Form24Q (Third Quarter)]Status: Disposed24/11/2020
MADHYA PRADESH TODAY MEDIA LTD.,BHOPAL vs ITO-TDS, INDORE
ITA 574/IND/2019[2013-14 Form 24Q (Second Quarter)]Status: Disposed24/11/2020
SHRI KAILASH GARG,INDORE vs ADDITIONAL DIRECTOR OF INCOME TAX (INV.), INDORE
ITA 664/IND/2018[2017-18]Status: Disposed24/11/2020AY 2017-18
SMT. ANITA JOSHI,UJJAIN vs ADDITIONAL DIRECTOR OF INCOME TAX (INV.), INDORE
ITA 663/IND/2018[2017-18]Status: Disposed24/11/2020AY 2017-18
SHRI ROOP NARAYAN JHANWAR,UJJAIN vs ADDITIONAL DIRECTOR OF INCOME TAX (INV.), INDORE
ITA 662/IND/2018[2017-18]Status: Disposed24/11/2020AY 2017-18
SMT. BABITA GUPTA,UJJAIN vs ADDITIONAL DIRECTOR OF INCOME TAX (INV.), INDORE
ITA 661/IND/2018[2017-18]Status: Disposed24/11/2020AY 2017-18
SHRI VIJEDRA KUMAR SOOD,UJJAIN vs ADDITIONAL DIRECTOR OF INCOME TAX (INV.), INDORE
ITA 660/IND/2018[2017-18]Status: Disposed24/11/2020AY 2017-18
SHRI ARPIT BANGUR,UJJAIN vs ADDITIONAL DIRECTOR OF INCOME TAX (INV.), INDORE
ITA 659/IND/2018[2017-18]Status: Disposed24/11/2020AY 2017-18
SHRI ANAND BANGUR,UJJAIN vs ADDITIONAL DIRECTOR OF INCOME TAX (INV.), INDORE
ITA 658/IND/2018[2017-18]Status: Disposed24/11/2020AY 2017-18
SHRI GAURISHANKAR BHAGAT,KHANDWA vs THE ACIT, CIRCLE, KHANDWA
ITA 630/IND/1997[92-93]Status: Disposed24/11/2020
PUSIM MOHANTY,BHOPAL vs CC IT (OSD)& PCIT-I, BHOPAL
ITA 601/IND/2019[2009-10]Status: Disposed4/11/2020AY 2009-10
SHRI SUNIL RATHORE S/O SH. SALIGRAM,INDORE vs THE ITO 2(1), INDORE
ITA 98/IND/2018[2007-08]Status: Disposed2/11/2020AY 2007-08
M/S M.P.RAJYA VAN VIKAS NIGAM LTD.,BHOPAL vs THE PR. CIT-I, BHOPAL
ITA 518/IND/2019[2014-15]Status: Disposed23/10/2020AY 2014-15
