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ITAT Indore Bench
5,736 judgments
MRS. MANJUSHA GAUTAM,INDORE vs ITO5(1) INDORE, INDORE
ITA 877/IND/2018[2011-12]Status: Disposed23/10/2020AY 2011-12
SHALINI JAIN,INDORE vs I T O -2(1), INDORE
ITA 52/IND/2019[2014-15]Status: Disposed21/10/2020AY 2014-15
M/S. SHUBH LABH REALITY LTD.,INDORE vs THE PR. CIT-2, INDORE
ITA 289/IND/2019[2014-15]Status: Disposed21/10/2020AY 2014-15
M/S M. AHUJA PROJECT (INDIA) PVT. LTD.,RAIPUR vs THE DCIT (CENTRAL)-I, BHOPAL
ITA 1352/IND/2016[2013-14]Status: Disposed21/10/2020AY 2013-14
BULK PACK EXPORTS LTD,INDORE vs ITO (IT & TP), BHOPAL
ITA 708/IND/2018[16-17]Status: Disposed20/10/2020
BULK PACK EXPORTS LTD,INDORE vs ITO (IT & TP), BHOPAL
ITA 707/IND/2018[15-16]Status: Disposed20/10/2020
DECORE EXXOILS PRIVATE LIMITED,BHOPAL vs INCOME TAX OFFICER (IT &TP), BHOPAL
ITA 197/IND/2018[2015-16]Status: Disposed20/10/2020AY 2015-16
DECORE EXXOILS PRIVATE LIMITED,BHOPAL vs INCOME TAX OFFICER (IT &TP), BHOPAL
ITA 196/IND/2018[2016-17]Status: Disposed20/10/2020AY 2016-17
ITO4(4), INDORE vs SHRI KAILASH LADDHA, INDORE
ITA 963/IND/2019[2012-13]Status: Disposed19/10/2020AY 2012-13
SMT. SUSHMA VARDHAN,LUCKNOW vs ITO-5(3), INDORE
ITA 823/IND/2019[2010-11]Status: Disposed19/10/2020AY 2010-11
SIRAJ UI HASAN,BHOPAL vs CIT(A)-I, BHOPAL
ITA 782/IND/2019[2014-15]Status: Disposed19/10/2020AY 2014-15
VIJAYKUL HOSPITALITY INDIA (P) LTD.,BHOPAL vs THE DIRECTOR OF INCOME TAX (I&CI), BHOPAL
ITA 183/IND/2019[2016-17]Status: Disposed16/10/2020AY 2016-17
AIC- RNTU FOUNDATION,RAISEN vs CIT EXEMPTION, BHOPAL
ITA 940/IND/2019[NA]Status: Disposed14/10/2020
THE DCIT1(1), INDORE vs M/S. AVILABLE FINANCE LTD., INDORE
ITA 895/IND/2019[2014-15]Status: Disposed14/10/2020AY 2014-15
DY. CIT -1(1), INDORE vs M/S. AGRAWAL TRANSPORT CORPORATION (P) LTD., INDORE
ITA 651/IND/2019[2010-11]Status: Disposed14/10/2020AY 2010-11
SHRI GHANSHYAM PATEL,KHARGONE vs DY. CIT, KHARGONE
ITA 1001/IND/2019[2016-17]Status: Disposed14/10/2020AY 2016-17
SHATRUGHAN SHARMA,INDORE vs JOINT COMMISSIONER OF INCOME TAX (INTL.TAXATION), AHMEDABAD
ITA 502/IND/2018[2015-16]Status: Disposed14/10/2020AY 2015-16
BHARAT SHARMA,INDORE vs JOINT COMMISSIONER OF INCOME TAX (INTL.TAXATION), AHMEDABAD
ITA 501/IND/2018[2015-16]Status: Disposed14/10/2020AY 2015-16
JITENDRA SHARMA,INDORE vs JCIT(INTL TAXATION), AHMEDABAD
ITA 500/IND/2018[15-16]Status: Disposed14/10/2020
M/S AD-MANUM FINANCE LTD.,INDORE vs THEDCIT 1(1), INDORE, INDORE
ITA 331/IND/2018[2009-10]Status: Disposed14/10/2020AY 2009-10