← All Benches
ITAT Indore Bench
5,736 judgments
M/S. A. M. FINLEASE (P) LTD.,INDORE vs DCIT1(1), INDORE
ITA 986/IND/2019[2019]Status: Disposed13/10/2020
SMT. CHATAR BAI,INDORE vs CIT(A)-1 INDORE, INDORE
ITA 985/IND/2019[2014-15]Status: Disposed13/10/2020AY 2014-15
SMT. SHALINI GUPTA,INDORE vs ITO 3 (2), INDORE
ITA 980/IND/2019[2014-15]Status: Disposed13/10/2020AY 2014-15
SETHI SEEDS INDIA (P) LTD.,KHANDWA vs CIT-II, INDORE
ITA 450/IND/2019[2015-16]Status: Disposed13/10/2020AY 2015-16
M/S. ANK ENGINEERS,INDORE vs ITO-TDS-I, INDORE
ITA 444/IND/2019[F.Y. 2013-14 (Q-4)]Status: Disposed13/10/2020
M/S. ANK ENGINEERS,INDORE vs ITO-TDS-I, INDORE
ITA 443/IND/2019[2013-14(Q-3rd)]Status: Disposed13/10/2020
M/S. ANK ENGINEERS,INDORE vs ITO-TDS-I, INDORE
ITA 442/IND/2019[2013-14(Q-2nd)]Status: Disposed13/10/2020
THE ITO, SENDHWA vs SHRI DWARKA PRASAD TAYAL, SENDHWA
ITA 334/IND/2018[11-12]Status: Disposed13/10/2020
SHRI DWARKA PRASAD TAYAL,SENDHWA vs THE ITO, KHARGON
ITA 284/IND/2018[2011-12]Status: Disposed13/10/2020AY 2011-12
M/S SHRINATHJI SOLVEX PVT. LTD.,BHOPAL vs DEPUTY COMMISSIONER OF INCOME TAX 5 (1), BHOPAL
ITA 674/IND/2018[2012-13]Status: Disposed5/10/2020AY 2012-13
SHRI VIVEK CHOUHAN,BHOPAL vs THE ACIT (CENTRAL) II, BHOPAL
ITA 829/IND/2017[14-15]Status: Disposed5/10/2020
SHRI JAIN SHWETAMBER MURTIPUJAK SUKRAT FUND KAODA COMMITTEE,INDORE vs CIT (EXEMPTION) BHOPAL, BHOPAL
ITA 849/IND/2018[-]Status: Disposed28/9/2020
THE DCIT-CENTRAL-2, INDORE vs M/S. KALYAN TOLL INFRASTRUCTURE LTD., INDORE
ITA 878/IND/2019[2010-11]Status: Disposed23/9/2020AY 2010-11
THE DCIT (CENTRAL), INDORE vs M/S KETI CONSTRUCTION (INDIA) LTD., INDORE
ITA 877/IND/2019[2008-09]Status: Disposed23/9/2020AY 2008-09
SHRI VIJAY GUPTA,INDORE vs THE ITO 5(1), INDORE
ITA 848/IND/2019[2011-12]Status: Disposed18/9/2020AY 2011-12
SNAP COMPUTER SYSTEMS PVT. LTD.,INDORE vs ITO (INTERNATIONAL TAXATION & TRANSFER PRICING), BHOPAL
ITA 449/IND/2019[2016-17]Status: Disposed16/9/2020AY 2016-17
SNAP COMPUTER SYSTEM (P) LTD.,INDORE vs ITO (INTER TAXATION & TRANSFER PRICING), BHOPAL
ITA 448/IND/2019[2015-16]Status: Disposed16/9/2020AY 2015-16
ABHISHEK DHANOTIA,INDORE vs INCOME TAX OFFICER- 3(1), INDORE
ITA 655/IND/2018[2010-11]Status: Disposed9/9/2020AY 2010-11
SHRI DINESH KUMAR GARG,INDORE vs ITO-2(5), INDORE, INDORE
ITA 994/IND/2019[2013-14]Status: Disposed7/9/2020AY 2013-14
ACIT 5(1), INDORE vs M/S. SHIV OFFSET INDIA (P) LTD., INDORE
ITA 977/IND/2019[2011-12]Status: Disposed7/9/2020AY 2011-12
