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ITAT Indore Bench

5,736 judgments

SMT. SUMITRA GARG,INDORE vs CIT(A)-I, INDORE

ITA 733/IND/2019[2008-09]Status: Disposed7/1/2021AY 2008-09

SMT. SUMITRA GARG,INDORE vs CIT(A)-I, INDORE

ITA 732/IND/2019[2008-09]Status: Disposed7/1/2021AY 2008-09

THE ACIT (CENTRAL), UJJAIN vs M/S. FAMOUS VANIJYA (P) LTD., UJJAIN

ITA 773/IND/2019[2011-12]Status: Disposed6/1/2021AY 2011-12

PRABODH FOUNDATION SAMITI,INDORE vs THE ACIT-CPC-TDS, GHAZIABAD, GHAZIABAD

ITA 739/IND/2019[2015-16]Status: Disposed6/1/2021AY 2015-16

M/S. OM COAL COMPANY (P) LTD.,INDORE vs ACIT-TDS INDORE, INDORE

ITA 757/IND/2019[2011-12]Status: Disposed28/12/2020AY 2011-12

HUSSAINULLAH HAFIZ,BURHANPUR vs ITO, BURHANPUR

ITA 31/IND/2019[2014-15]Status: Disposed28/12/2020AY 2014-15

SATYANARAYAN SHARMA,INDORE vs PRINCIPAL COMMISSIONER OF INCOME TAX-I, INDORE

ITA 426/IND/2018[2013-14]Status: Disposed28/12/2020AY 2013-14

SALEEM SAUDAGAR,BHOPAL vs ITO-4(3), BHOPAL

ITA 822/IND/2019[2007-08]Status: Disposed18/12/2020AY 2007-08

BRAJESH PANDYA,UJJAIN vs PCIT UJJAIN, UJJAIN

ITA 598/IND/2019[20134-15]Status: Disposed18/12/2020

SMT. SHWETA AGRAWAL,INDORE vs THE PR. CIT-2, INDORE

ITA 280/IND/2019[2014-15]Status: Disposed18/12/2020AY 2014-15

MANISH JAIN,INDORE vs ITO4(1), INDORE

ITA 764/IND/2019[2014-15]Status: Disposed4/12/2020AY 2014-15

MAHENDRA MEHTA HUF,INDORE vs ITO4(5), INDORE

ITA 763/IND/2019[2014-15]Status: Disposed4/12/2020AY 2014-15

RAJESH MEHTA HUF,INDORE vs ITO-4(5), INDORE

ITA 762/IND/2019[2014-15]Status: Disposed4/12/2020AY 2014-15

DR. SUNIL JAIN,INDORE vs THE ACIT CIRCLE-1(2), INDORE

ITA 387/IND/2017[2007-08]Status: Disposed27/11/2020AY 2007-08

M/S SATKAR INDUSTRIES PVT. LTD,ANJAD DISTT BARWANI vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE, KHANDWA

ITA 597/IND/2017[12-13]Status: Disposed26/11/2020

SMT. SARITA CHAWLA,BHOPAL vs THE ACIT 1(2), BHOPAL

ITA 442/IND/2015[2006-07]Status: Disposed26/11/2020AY 2006-07

LATE SMT. SUDESH CHAWLA L/H SHRI PREM CHAWLA,BHOPAL vs THE ACIT 1(2), BHOPAL

ITA 441/IND/2015[2006-07]Status: Disposed26/11/2020AY 2006-07

THE DCIT, 1(1), BHOPAL vs SMT. SUDESH CHAWLA, BHOPAL

ITA 405/IND/2015[2006-07]Status: Disposed26/11/2020AY 2006-07

SHRI DALAUDA AMAN NISHANT SHIKSHAN SAMITI,MANDSAUR vs CIT EXEMPTION, BHOPAL

ITA 921/IND/2019[NA]Status: Disposed24/11/2020

M/S. MAA GAUMATI IRON (P) LTD.,INDORE vs ITO-3(2), INDORE

ITA 92/IND/2019[2011-12]Status: Disposed24/11/2020AY 2011-12