← All Benches
ITAT Indore Bench
5,736 judgments
ACIT (CENTRAL UJJAIN, UJJAIN vs M/S ARIHANT FUTURE AND COMMODITIES LTD, INDORE
ITA 734/IND/2019[2016-17]Status: Disposed31/3/2022AY 2016-17
M/S. DIASPARK INFOTECH PVT. LTD.,INDORE vs THE NFAC,NEW DELHI, DELHI
ITA 271/IND/2021[2018-19]Status: Disposed30/3/2022AY 2018-19
M/S. VAJDI EDUCATIONAL SOCIETY,INDORE vs THE CPC, BANGLORE
ITA 250/IND/2021[2018-19]Status: Disposed30/3/2022AY 2018-19
SANDHVA DIHGE,DEWAS vs DCIT CPC BENGALURU, BENGALURU
ITA 244/IND/2021[2018-19]Status: Disposed30/3/2022AY 2018-19
M/S KOHINOOR ELASTICS P LTD,INDORE vs DCIT 2(1), INDORE
ITA 242/IND/2021[2017-18]Status: Disposed30/3/2022AY 2017-18
DWARK PRASAD PATHK,INDORE vs THE ITO 5 (2) INDORE, INDORE
ITA 241/IND/2021[2018-19]Status: Disposed30/3/2022AY 2018-19
CATAYSER EDUVENTURES (INDIA)P LTD,INDORE vs THE DCIT2(1) INDORE, INDORE
ITA 240/IND/2021[2019-2020]Status: Disposed30/3/2022AY 2019-2020
CATAYSER EDUVENTURES (INDIA)P LTD,INDORE vs THE DCIT2(1) INDORE, INDORE
ITA 239/IND/2021[2018-19]Status: Disposed30/3/2022AY 2018-19
KOMAL KUMAR JAIN,INDORE vs DCIT,CPC BANGALORE, BANGALORE
ITA 223/IND/2021[2018-19]Status: Disposed30/3/2022AY 2018-19
M/S BHASKAR PRAKASHAN PVT. LTD.,BHOPAL vs THE CIT, CPC, BANGALORE
ITA 215/IND/2021[2018-19]Status: Disposed30/3/2022AY 2018-19
SHIV SHAKTI PRAKASHAN P LTD,BHOPAL vs CPC BANGLORE, BANGLORE
ITA 210/IND/2021[2018-19]Status: Disposed30/3/2022AY 2018-19
M/S CANDOR TEXTILES P LTD,INDORE vs DCIT 2(1), INDORE
ITA 189/IND/2021[2019-20]Status: Disposed30/3/2022AY 2019-20
SHRI GHANSHYAMDAS PAHUJA,INDORE vs ACIT 4(1), INDORE
ITA 186/IND/2021[2019-20]Status: Disposed30/3/2022AY 2019-20
M/S. PRESTIGE FABRICATORS PVT. LTD.,INDORE vs THE ACIT 4(1), INDORE
ITA 184/IND/2021[2017-18]Status: Disposed30/3/2022AY 2017-18
SHRI VIJENDRA KUMAR TIWARI,INDORE vs THE CIT NFAC, DELHI
ITA 175/IND/2021[2018-19]Status: Disposed30/3/2022AY 2018-19
M/S. VPA CIVILCON (P) LTD.,INDORE vs PR. CIT-2, INDORE
ITA 864/IND/2019[2015-16]Status: Disposed30/3/2022AY 2015-16
SHRI SITAAARAM SOLANKI,INDORE vs THE DCIT/ACIT 2 (1), INDORE
ITA 282/IND/2021[2017-18]Status: Disposed29/3/2022AY 2017-18
DINESH CHANDRA MUNDRA,INDORE vs THE CPC,ITD,BANGALORE, BANGALORE
ITA 274/IND/2021[2017-18]Status: Disposed29/3/2022AY 2017-18
SHRI VISHAL JOSHI,INDORE vs THE ITO 2(2), INDORE
ITA 748/IND/2018[2005-06]Status: Disposed29/3/2022AY 2005-06
SHOBHA JOSHI,INDORE vs ITO2(2), INDORE
ITA 747/IND/2018[2004-05]Status: Disposed29/3/2022AY 2004-05