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Income Tax Appellate Tribunal, INDORE - BENCH
Before: SHRI MANISH BORAD & T.R. SENTHIL KUMAR
आदेशानुसार/ BY ORDER,
उप/सहायक पंजीकार (Dy./Asstt.Registrar) आयकर अपील�य अ�धकरण, / ITAT,
Date of dictation : 15-3-2022 2. Date on which the typed draft is : placed before the Dictating Member. 3. Date on which the approved draft : comes to the Sr.P.S./P.S 4. Date on which the fair order is : placed before the Dictating Member for pronouncement. 5. Date on which fair order placed : before Other Member 6. Date on which the fair order comes : back to the Sr.P.S./P.S. 7. Date on which the file goes to the : Bench Clerk. 8. Date on which the file goes to the : Head Clerk. 9. The date on which the file goes to : the Assistant Registrar for signature on the order. 10. Date of Despatch of the Order :